High Courts19 Jan 2010
JSL Limited Vs Xstrata Coal Queensland Pty. Ltd.
Delhi High Court · (2010) 01 DEL CK 0007
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 189 of 197
High Courts19 Jan 2010Dismissed
EX. Ct. Rajender Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 3 ILR Delhi 154 : (2010) 159 PLR 41
High Courts18 Jan 2010Dismissed
Sports Authority of India (Sai) and Others Vs Vijay Kumar
Delhi High Court · (2010) 01 DEL CK 0360
High Courts18 Jan 2010
Kiran Devi and Others Vs Surjeet Yadav and Others
Delhi High Court · (2010) 01 DEL CK 0326
High Courts18 Jan 2010Allowed
B.G. Creations Pvt. Ltd. Vs State Bank of Saurashtra and Another
Delhi High Court · (2010) 2 BC 594 : (2010) 158 PLR 38
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts18 Jan 2010Allowed
Ram Pal and others Vs Banwari Lal and others
Delhi High Court · (2011) ACJ 998
High Courts18 Jan 2010
K.S. Food Products and Others Vs State and Another
Delhi High Court · (2010) 01 DEL CK 0183
High Courts18 Jan 2010
Pradeep Gandhi Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 1 Crimes 723
High Courts18 Jan 2010
Union of India (UOI) Vs Goel Construction Co. and Another
Delhi High Court · (2010) 01 DEL CK 0160
High Courts18 Jan 2010Dismissed
Sumitra Devi Vs BSES Rajdhani Power Ltd
Delhi High Court · (2010) 168 DLT 359
High Courts18 Jan 2010
Commissioner of Income Tax Vs Goyal M.G. Gases Ltd.
Delhi High Court · (2010) 321 ITR 437
High Courts18 Jan 2010
Alliance Infrastructure Project Pvt. Ltd. and Others Vs Vinay Mittal
Delhi High Court · (2010) 2 BC 203 : (2010) 2 Crimes 672 : (2010) 3 ILR Delhi 459
High Courts18 Jan 2010Dismissed
Sanggita Kotawala Vs MCD and Another
Delhi High Court · (2010) 01 DEL CK 0061
High Courts18 Jan 2010Dismissed
Bhasin Tobaccos Ltd. and Others Vs Gambro Nexim (India) Medical Ltd. and Others
Delhi High Court · (2010) 01 DEL CK 0058
High Courts18 Jan 2010
Ram Krishna Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2010) 166 DLT 706
High Courts18 Jan 2010Dismissed
Surender Kumar Vs State Smt. Sudesh Kumari Mehdiratta and Others Vs State and Others
Delhi High Court · (2010) 166 DLT 760 : (2010) 119 DRJ 198
High Courts18 Jan 2010
Gautam Cable Industries Vs Dy. Commissioner of Income Tax
Delhi High Court · (2010) 321 ITR 440
High Courts15 Jan 2010
Rajesh Tyagi and Others Vs Jaibir Singh and Others
Delhi High Court · (2010) 01 DEL CK 0367
High Courts15 Jan 2010
Keith Rowe Vs Prashant Sagar and Others
Delhi High Court · (2011) ACJ 1734
Fatal Accidents Act, 1855 — Section 1, 1A, 2Motor Vehicles Act, 1988 — Section 168