High Courts19 Jan 2010Dismissed
Ashok Kumar Vs D.D.A.
Delhi High Court · (2010) 01 DEL CK 0327
Arbitration Act, 1940 — Section 14(2)Arbitration and Conciliation Act, 1996 — Section 11(6), 33(3), 34(3), 37, 85(2)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 188 of 197
High Courts19 Jan 2010Disposed Off
Union of India (UOI) Vs Nath Bros Exim International Ltd.
Delhi High Court · (2011) 268 ELT 172
Constitution of India, 1950 — Article 19Contract Act, 1872 — Section 72
High Courts19 Jan 2010Allowed
Jagbandhu Banerjee Vs Santosh Kumar and Others
Delhi High Court · (2011) ACJ 1961
High Courts19 Jan 2010Dismissed
KB Computer Forms Vs YK Goel and Another
Delhi High Court · (2010) 01 DEL CK 0283
Arbitration and Conciliation Act, 1996 — Section 11(2), 16, 34, 37, 7(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Jan 2010Dismissed
Exxonmobil Lubricants P. Ltd. Vs Star Glow Signs and Others
Delhi High Court · (2010) 01 DEL CK 0282
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11
High Courts19 Jan 2010Allowed
Lalit Kumar Jain Vs UOI and Others
Delhi High Court · (2010) 01 DEL CK 0270
High Courts19 Jan 2010Dismissed
Decor India Pvt. Ltd. Vs Council for Advancement of Peoples Actions and Rural Technology (CAPART)
Delhi High Court · (2010) 01 DEL CK 0234
High Courts19 Jan 2010Dismissed
Sridhar Gupta Vs N.D.M.C. and Another
Delhi High Court · (2010) 01 DEL CK 0230
High Courts19 Jan 2010
Govind Lal Tamta and Another Vs NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0141
High Courts19 Jan 2010Allowed
Gurcharan Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 166 DLT 610 : (2010) 125 FLR 121 : (2010) 3 ILR Delhi 148
High Courts19 Jan 2010Dismissed
The Commissioner, Navodaya Vidyalaya Samiti Vs Krishan Kumar
Delhi High Court · (2010) 01 DEL CK 0119
High Courts19 Jan 2010
Dinesh Chandra Vaghani and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 167 DLT 760 : (2010) 42 PTC 456
High Courts19 Jan 2010Allowed
Prakash Rattan Lal Vs Mankey Ram
Delhi High Court · (2010) 166 DLT 629 : (2010) 3 ILR Delhi 315
High Courts19 Jan 2010
Shri Dheeraj Singh Vs Govt. of NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0086
High Courts19 Jan 2010
Commissioner of Income Tax Vs Woodward Governor India Ltd.
Delhi High Court · (2010) 321 ITR 147 : (2010) 195 TAXMAN 328
High Courts19 Jan 2010
Hindi Printing Press Vs Mr. Manjit Singh Sole Proprietor of Aakar Design-O-Print
Delhi High Court · (2010) 4 ILR Delhi 457
High Courts19 Jan 2010Dismissed
National Hydro Electric Power Corp. Vs Cimco Birla Ltd.
Delhi High Court · (2010) 159 PLR 46