High Courts20 Jan 2010Allowed
Ramesh Chand Joshi and Anr Vs New India Assurance Co.Ltd.
Delhi High Court · (2010) 01 DEL CK 0303
Motor Vehicles Act, 1988 — Section 168, 169
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 187 of 197
High Courts20 Jan 2010
Commissioner of Income Tax Vs Chand Ratan Bagri
Delhi High Court · (2010) 230 CTR 258
Income Tax Act, 1961 — Section 2(47), 2(47)(ii), 45
High Courts20 Jan 2010
New India Assurance Co. Ltd. Vs Ganga Devi and Others
Delhi High Court · (2010) 01 DEL CK 0262
High Courts20 Jan 2010Allowed
Vizag Profiles Limited Vs Raam Tyres Limited and Others Raam Tyres Limited and Another Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2010) 2 CompLJ 855
High Courts20 Jan 2010Dismissed
Abdul Kadir Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0215
High Courts20 Jan 2010
M.L. Gupta and Others Vs DCM Financial Services Ltd.
Delhi High Court · (2010) 2 BC 216 : (2011) 168 CompCas 381 : (2011) 2 Crimes 579 : (2010) 167 DLT 428 : (2010) 5 RCR(Criminal) 662
High Courts20 Jan 2010
Shri Sanjeev Kumar Jain Vs Shri Raghubir Saran Charitable Trust and Others
Delhi High Court · (2010) 166 DLT 528 : (2010) 3 ILR Delhi 319
High Courts20 Jan 2010
A.P. Nirman Vs Sindhu Trade Links A.P. Nirman Limited Vs Sindhu Trade Links Ltd. and Another
Delhi High Court · (2010) 01 DEL CK 0173
High Courts20 Jan 2010Dismissed
Union of India (UOI) and Others Vs Jai Kanwar Kaushik
Delhi High Court · (2010) 3 ILR Delhi 233
High Courts20 Jan 2010Dismissed
Delhi Transport Coportation Vs Surender Singh
Delhi High Court · (2010) 01 DEL CK 0117
High Courts20 Jan 2010Dismissed
Ashok Kumar Maheshwari and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0115
High Courts20 Jan 2010Dismissed
Rajpal Kumar and Others Vs Food Corporation of India and Others
Delhi High Court · (2010) 166 DLT 515 : (2010) 125 FLR 32 : (2010) 3 ILR Delhi 165
High Courts20 Jan 2010Dismissed
Shri R.K. Sachdeva Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0106
High Courts20 Jan 2010
Commissioner of Income Tax Vs Goetze (India) Ltd.
Delhi High Court · (2010) 229 CTR 167
High Courts20 Jan 2010
Jai Bhagwan Vs Commissioner of Police and Others
Delhi High Court · (2010) 166 DLT 563 : (2010) 3 ILR Delhi 176 : (2010) 1 SLR 743
High Courts20 Jan 2010
Sarvesh Chopra Vs Ircon International Ltd. and Another
Delhi High Court · (2010) 167 DLT 753
High Courts20 Jan 2010Dismissed
Shri R.K. Minocha Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0037
High Courts20 Jan 2010Dismissed
Bhandari Engineers and Builders Pvt. Ltd. Vs Vijaya Bank and Others
Delhi High Court · (2010) 2 BC 438 : (2010) 168 DLT 47