COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 185 of 197
Kashmira Singh and Others Vs The State
Delhi High Court · (2010) 01 DEL CK 0127
Commissioner of Income Tax Vs Insilco Ltd.
Delhi High Court · (2010) 231 CTR 247 : (2010) 321 ITR 105 : (2010) 190 TAXMAN 306
Ellora Paper Mills Ltd. Vs Union of India (UOI)
Delhi High Court · (2010) 01 DEL CK 0066
National Highway Authority of India Vs ITD Cementation India Ltd.
Delhi High Court · (2010) 01 DEL CK 0065
ASI Ravinder Kumar and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0059
Mawasee (Decd.) thr. Lr''s. and Others Vs Jamia Milia Islamia Unviersity and Others
Delhi High Court · (2010) 167 DLT 393
S. Gurbaksh Singh and Others Vs Shri N.G. Nanda and Shri Vivek Nanda
Delhi High Court · (2010) 168 DLT 437
Surjeet Singh Vs G.E. Capital Transport Financial Services and Another
Delhi High Court · (2011) 1 CivCC 595 : (2010) 4 Crimes 471 : (2010) 167 DLT 449 : (2010) 7 RCR(Criminal) 747
Sawhney Export House Vs Union of India (UOI)
Delhi High Court · (2010) 254 ELT 603
Bigdot Advertising and Communications Pvt. Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2010) 01 DEL CK 0359
Govt of NCT of Delhi Vs Moni Singh Krotia
Delhi High Court · (2010) 01 DEL CK 0332
Shama Sethi Vs State and Others
Delhi High Court · (2010) 2 ILR Delhi 544
Govt. of N.C.T. of Delhi and Others Vs Dhanpat Rai
Delhi High Court · (2010) 01 DEL CK 0304
Naseem Begum and Others Vs Delhi Transport Corporation and Others
Delhi High Court · (2011) ACJ 1554
Sh. V. Stephen Vs Union of India and Others
Delhi High Court · (2010) 01 DEL CK 0291
Anil Kumar Sinha Vs Miss Ranjana Sharma and Another
Delhi High Court · (2010) 115 DRJ 186
Sh. Vinay Kumar Vs The Commissioner of Police and Others
Delhi High Court · (2010) 01 DEL CK 0223