High Courts25 Jan 2010
Hari Om Vs State (N.C.T)
Delhi High Court · (2010) CriLJ 1281 : (2010) 167 DLT 682 : (2010) 2 RCR(Criminal) 685
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 184 of 197
High Courts25 Jan 2010Dismissed
Narender Mann Vs State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2010) 01 DEL CK 0087
High Courts25 Jan 2010
Pachranga Syndicate Pvt. Ltd. Vs N. Kheri Gram Udyog Mandal and Another
Delhi High Court · (2010) 42 PTC 253
High Courts25 Jan 2010
Union Public Service Commission and N. Mukherjee Under Secretary Union Public Service Commission Vs Govt. of NCT of Delhi, The Secretary Directorate of Prosecution Govt. of NCT of Delhi and Praveen Kumar Union Public Service Commission Vs Govt. of NCT of Delhi and Shefali Barnala
Delhi High Court · (2010) 01 DEL CK 0038
High Courts25 Jan 2010Dismissed
Gautam Bhowmick Vs Prem Chand
Delhi High Court · (2010) 167 DLT 274 : (2010) 3 ILR Delhi 211
High Courts25 Jan 2010Dismissed
Union of India (UOI) and Another Vs Prabhu Lal
Delhi High Court · (2010) 01 DEL CK 0026
High Courts25 Jan 2010
Dr. Rashmi Paul Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0024
High Courts25 Jan 2010Dismissed
Sh. R.S. Negi Vs DDA and Another
Delhi High Court · (2010) 01 DEL CK 0011
High Courts25 Jan 2010
Pachranga Syndicate Pvt. Ltd. Vs Som Nath and Another
Delhi High Court · (2010) 168 DLT 395 : (2010) 42 PTC 253
High Courts22 Jan 2010Dismissed
Hazrat Maulana Arshad Madani and Others Vs Maulana Quari Mohammad Usman
Delhi High Court · (2010) 115 DRJ 153
Arbitration and Conciliation Act, 1996 — Section 5, 7, 8Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 11, Order 8 Rule 6Jamiat Ulama-i-Hind Constitution — Section 45, 46, 51
High Courts22 Jan 2010Dismissed
Prem Nath Yadav Vs Chandra Bose and Others
Delhi High Court · (2011) 1 LLJ 316
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25
High Courts22 Jan 2010Disposed Off
Nagendra Singh Vs UOI and Others
Delhi High Court · (2010) 01 DEL CK 0316
Army Act, 1950 — Section 102(4), 191, 21, 3, 4(1)
High Courts22 Jan 2010
Church''s Auxiliary for Social Action and Another Vs Director General of Income Tax (Exemptions) and Others Caritas India Vs Union of India (UOI) and Another
Delhi High Court · (2010) 235 CTR 350 : (2010) 325 ITR 362
Income Tax Act, 1961 — Section 11, 12, 12(3), 12A, 80GIncome Tax Rules, 1962 — Rule 18AAA, 18BBA(3), 18BBB
High Courts22 Jan 2010
Director of Income Tax Vs Indian National Science Academy
Delhi High Court · (2011) 197 TAXMAN 8
High Courts22 Jan 2010
Bhartiya Commercial and Industrial Resources (India) Limited Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0242
High Courts22 Jan 2010Allowed
Sudarshan Lohia Vs Union of India (UOI)
Delhi High Court · (2010) 01 DEL CK 0226
High Courts22 Jan 2010
Vinay Wires and Poly Products Pvt. Ltd. Vs Member (Central Excise) Central Board of Excise and Customs and Another
Delhi High Court · (2010) 172 ECR 171 : (2010) 252 ELT 10 : (2010) 4 ILR Delhi 70 : (2010) 7 RCR(Criminal) 579