High Courts27 Jan 2010Dismissed
Union of India (UOI) and Another Vs Dalip Kumar
Delhi High Court · (2010) 01 DEL CK 0143
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 183 of 197
High Courts27 Jan 2010
Smt. Rishalo Devi and Others Vs The Secretary (NCT of Delhi) and Others
Delhi High Court · (2011) ACJ 821 : (2010) 167 DLT 211
High Courts27 Jan 2010Dismissed
Sh. Bhupendra P. Watal Vs M.J. Investment and Financial Consultants and Others
Delhi High Court · (2010) 154 CompCas 82
High Courts25 Jan 2010Allowed
Laxman Overseas Vs Union of India (UOI) and Another
Delhi High Court · (2010) 167 DLT 302 : (2010) 252 ELT 512 : (2010) 3 ILR Delhi 371
High Courts25 Jan 2010Dismissed
Housing and Urban Development Corporation Ltd. Vs M.M. Shoes (East) Ltd. and Another
Delhi High Court · (2010) 3 ILR Delhi 367
High Courts25 Jan 2010Allowed
Ex. Ct. Rajesh Kumar Vs Union of India and Others
Delhi High Court · (2010) 01 DEL CK 0338
Border Security Force Act, 1968 — Section 93Border Security Force Rules, 1969 — Rule 99Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts25 Jan 2010Dismissed
Union of India and Others Vs Gopal Sharma
Delhi High Court · (2010) 01 DEL CK 0325
High Courts25 Jan 2010Allowed
Hc/Dvr Shiv Kumar Singh Vs Ministry of Home Affairs and Others
Delhi High Court · (2010) 2 ILR Delhi 569
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts25 Jan 2010Dismissed
Delhi Transport Corporation Vs Chander Singh
Delhi High Court · (2010) 01 DEL CK 0305
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2), 33(C)
High Courts25 Jan 2010
Commissioner of Income Tax Vs Aero Traders (P) Ltd.
Delhi High Court · (2010) 231 CTR 524 : (2010) 322 ITR 316
High Courts25 Jan 2010
D.T. and T.D.C. Ltd. Vs The Assistant Commissioner of Income Tax
Delhi High Court · (2010) 232 CTR 260
High Courts25 Jan 2010Dismissed
Khurvesh @ Pappu @ Pahalwan Vs State and Another
Delhi High Court · (2010) 2 ILR Delhi 550
High Courts25 Jan 2010
Dr. Ajay Srivastava Vs Council of Scientific and Industrial Research
Delhi High Court · (2010) 01 DEL CK 0241
High Courts25 Jan 2010Dismissed
Mr. Yogesh Bhatia and Another Vs RTC Restaurants (India) Ltd.
Delhi High Court · (2010) 01 DEL CK 0240
High Courts25 Jan 2010Dismissed
Union of India (UOI) and Others Vs Babu Lal Meena
Delhi High Court · (2010) 01 DEL CK 0239
High Courts25 Jan 2010Dismissed
Union of India (UOI) and Others Vs Smt. Kuntal Kumari
Delhi High Court · (2010) 01 DEL CK 0238
High Courts25 Jan 2010Dismissed
Ram Chand @ Raju, Harish and Om Prakash Verma Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) 2 ILR Delhi 782
High Courts25 Jan 2010Dismissed
Shanker Sahani Vs The State (Government of National Capital Territory of Delhi)
Delhi High Court · (2010) 167 DLT 91 : (2010) 4 ILR Delhi 84
High Courts25 Jan 2010Dismissed
Maneesh Singhal Vs Govt. of NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0094