High Courts29 Jan 2010
L.G. Electronics Vs Commissioner of Trade and Taxes
Delhi High Court · (2010) 167 DLT 67 : (2010) 29 VST 588
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 181 of 197
High Courts29 Jan 2010
Renaissance Aqua Sports P. Ltd. Vs Hotel Marina and Shri R.K. Mehra
Delhi High Court · (2010) 3 ILR Delhi 472
High Courts29 Jan 2010Dismissed
Jaidev Vs State of N.C.T of Delhi
Delhi High Court · (2010) 01 DEL CK 0231
High Courts29 Jan 2010Dismissed
Satya Pal and Another Vs Chief Engineer, Irrigation and Flood Control Department and Others
Delhi High Court · (2010) 01 DEL CK 0193
High Courts29 Jan 2010
Sunil Kapoor Vs Himmat Singh and Others
Delhi High Court · (2010) 167 DLT 806 : (2010) 2 ILR Delhi 616
High Courts29 Jan 2010Dismissed
Ashwani Tobacco Co. Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 173 ECR 1 : (2010) 251 ELT 162
High Courts29 Jan 2010
Sanjay Suri and Others Vs State and Another
Delhi High Court · (2010) 167 DLT 123 : (2010) 102 SCL 1
High Courts29 Jan 2010
United Bank of India Vs Sh. P.K. Duggal and Others
Delhi High Court · (2010) 01 DEL CK 0060
High Courts29 Jan 2010
Vinay @ Raja Vs State of The NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0043
High Courts29 Jan 2010
The Society of The Holistic Child Development India Vs The Church of North India Synod and Another
Delhi High Court · (2010) 167 DLT 216 : (2010) 3 ILR Delhi 483
High Courts29 Jan 2010
Prem Kumar Vs The State (Delhi Admn.)
Delhi High Court · (2010) 01 DEL CK 0041
High Courts29 Jan 2010Dismissed
The Commissioner of Income Tax-VI Vs Ultimate Fashion Maker Ltd.
Delhi High Court · (2010) 01 DEL CK 0030
High Courts29 Jan 2010Dismissed
Shri Jitendra Kumar Gupta Vs Shri Bal Kishan Saini and Another
Delhi High Court · (2010) 01 DEL CK 0019
High Courts29 Jan 2010
Scan Biotek India and Another Vs Smt. Brijlata Prop. of Scan Biotech India
Delhi High Court · (2011) 45 PTC 340
High Courts28 Jan 2010Dismissed
Subhash Chandra and Others Vs Union of India and Others
Delhi High Court · (2010) 01 DEL CK 0329
Constitution of India, 1950 — Article 226, 309
High Courts28 Jan 2010
Pro Data Doctor Pvt. Ltd. B-191 Rahul Place (Near Old Bus Stand) Lohiya Nagar Ghaziabad, Shri Subhash Tyagi, Shri Tarun Tyagi and Smt. Alka Tyagi Vs Unistal Systems Pvt. Ltd. 408, Siddhartha Building 96, Nehru Place New Delhi-19
Delhi High Court · (2010) 01 DEL CK 0292
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2(2), Order 39 Rule 7
High Courts28 Jan 2010Dismissed
Vijay Vs The State (NCT of Delhi)
Delhi High Court · (2010) 01 DEL CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 161, 207, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts28 Jan 2010
MEC Electric Contracts Pvt. Ltd. Vs The National Territory of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0278
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 33C