High Courts02 Feb 2010Dismissed
Commissioner of Income Tax Vs Hari Ram Chhagan Lal and Party
Delhi High Court · (2010) 02 DEL CK 0011
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 179 of 197
High Courts01 Feb 2010Dismissed
Ms. Sona Rani and Others Vs Ram Rattan Singh Namdhari
Delhi High Court · (2010) 02 DEL CK 0377
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Feb 2010
Nikhil Parasar Vs The State Govt. NCT of Delhi
Delhi High Court · (2010) 02 DEL CK 0362
High Courts01 Feb 2010Dismissed
Shell Brands International AG and Another Vs Mr. Pradeep jain proprietor shell exports E+ B+
Delhi High Court · (2010) 4 ILR Delhi 95
High Courts01 Feb 2010Dismissed
Forbes Gokak Ltd. Vs Central Warehousing Corporation
Delhi High Court · (2010) 02 DEL CK 0355
High Courts01 Feb 2010Allowed
Chunni Kumari and others Vs Balwant and others
Delhi High Court · (2011) ACJ 1681
High Courts01 Feb 2010Allowed
Kumari Chunni Kumari and Others Vs Balwant and Others
Delhi High Court · (2010) 02 DEL CK 0308
High Courts01 Feb 2010Dismissed
Shri Mahavir Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 160Delhi Co-operative Societies Act, 2003 — Section 70, 71
High Courts01 Feb 2010Dismissed
Naik Jagannath Pal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0186
Border Security Force Rules, 1969 — Rule 19, 19(1)
High Courts01 Feb 2010Dismissed
Commissioner of Income Tax Vs Anil Bhalla
Delhi High Court · (2010) 322 ITR 191
Income Tax Act, 1961 — Section 69C
High Courts01 Feb 2010Dismissed
Gurudwara Sri Guru Singh Sabha Regd. thru. Secy. Sardar Gurjeet Singh Vs Charanjit Singh Bhasin
Delhi High Court · (2010) 02 DEL CK 0160
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9Constitution of India, 1950 — Article 227
High Courts01 Feb 2010Dismissed
Times Business Solution Limited Vs Debayan Bagchi
Delhi High Court · (2010) 02 DEL CK 0139
High Courts01 Feb 2010Allowed
Naib Subedar K.C. Jena Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0115
High Courts01 Feb 2010Dismissed
Commissioner of Central Excise Vs M.B. Dyers
Delhi High Court · (2010) 173 ECR 183 : (2010) 253 ELT 402
High Courts01 Feb 2010Dismissed
Raj Kunwar Vs The Delhi Jal Board
Delhi High Court · (2010) 02 DEL CK 0100
High Courts01 Feb 2010Dismissed
Wee Aar Constructive Builders Vs Simplex Concrete Piles (India) Ltd.
Delhi High Court · (2010) 167 DLT 723
High Courts01 Feb 2010Dismissed
Union of India (UOI) and Others Vs Ram Karan Sharma
Delhi High Court · (2010) 02 DEL CK 0097
High Courts01 Feb 2010Allowed
Mukesh Chand, Horam Singh and Mahender Singh Vs State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2010) 02 DEL CK 0081
High Courts01 Feb 2010Dismissed
Nitish Kumar @ Pinku @ Bablu Vs State
Delhi High Court · (2010) 02 DEL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376, 376(1)