High Courts03 Feb 2010Allowed
Gayatri Devi Vs Tersam Singh and others
Delhi High Court · (2011) ACJ 1690
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 177 of 197
High Courts03 Feb 2010Allowed
Sterlite Industries (India) Limited Vs Union of India (UOI) and Another
Delhi High Court · (2010) 02 DEL CK 0299
High Courts03 Feb 2010Dismissed
Vijay Lakshmi Bhalla Vs Union of India and Another
Delhi High Court · (2010) 02 DEL CK 0266
Constitution of India, 1950 — Article 226
High Courts03 Feb 2010Dismissed
UOI and Others Vs Smt. Kiran Bala Sharma and Another
Delhi High Court · (2010) 02 DEL CK 0260
High Courts03 Feb 2010Dismissed
Rajiv Bali Vs Narender Kumar and others
Delhi High Court · (2011) ACJ 2121
High Courts03 Feb 2010Dismissed
Ikjot Chatwal Vs Balbir Chatwal
Delhi High Court · (2010) 02 DEL CK 0244
Hindu Marriage Act, 1955 — Section 13(1)(ia), 24
High Courts03 Feb 2010Dismissed
Jitender Singh Vs UOI and Others
Delhi High Court · (2010) 02 DEL CK 0242
Border Security Force Act, 1968 — Section 40, 46Border Security Force Rules, 1969 — Rule 157, 161
High Courts03 Feb 2010Allowed
Gayatari Devi Vs Tersam Singh and Others
Delhi High Court · (2010) 02 DEL CK 0234
High Courts03 Feb 2010
Sadanand Properties Pvt. Ltd and Others Vs Punjab National Bank and Others
Delhi High Court · (2010) 02 DEL CK 0155
High Courts03 Feb 2010
Shalla Limbu Vs State of NCT of Delhi
Delhi High Court · (2010) 02 DEL CK 0138
High Courts03 Feb 2010Dismissed
Sh. S.S. Bhal Vs Delhi Tourism and Transport Development Corporation Ltd.
Delhi High Court · (2010) 02 DEL CK 0105
High Courts03 Feb 2010Dismissed
K.B. Yadav and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 167 DLT 564 : (2010) 125 FLR 243
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5D(3), 5D(4), 5D(5), 5D(6), 5D(7)
High Courts03 Feb 2010
D.T.C. and Others Vs Meena Kumari and Another Ram Kishan and Another Vs D.T.C. and Others
Delhi High Court · (2011) ACJ 1211 : (2010) 6 ILR Delhi 24 : (2011) 1 TAC 545
Constitution of India, 1950 — Article 15Contract Act, 1872 — Section 23Hindu Succession Act, 1956 — Section 14
High Courts03 Feb 2010Dismissed
Ashok Khatri Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) CriLJ 1800 : (2012) 1 JCC 201
High Courts02 Feb 2010Dismissed
Satyavir Singh Vs Govt. of NCTD and Others
Delhi High Court · (2010) 02 DEL CK 0391
High Courts02 Feb 2010Dismissed
Anokhey Lal Kardam Vs Maitrey Budh Vihar Prabandhak Samiti
Delhi High Court · (2010) 02 DEL CK 0390
Constitution of India, 1950 — Article 227
High Courts02 Feb 2010
Dabur India Ltd. Vs Colortek Meghalaya Pvt. Ltd. and Godrej Sara - Lee
Delhi High Court · (2010) 167 DLT 278 : (2010) 4 ILR Delhi 489 : (2010) 44 PTC 254 : (2011) 7 RCR(Civil) 924
High Courts02 Feb 2010Allowed
Jitender Kumar Vs Virender Singh and Others
Delhi High Court · (2010) ACJ 1618
High Courts02 Feb 2010
J.D. Jain and Others Vs Sharma Associates and Others BA+
Delhi High Court · (2010) 167 DLT 766
High Courts02 Feb 2010
S.N. Bansal Through L.R''s Vs Government of National Capital Territory of Delhi
Delhi High Court · (2010) 3 ILR Delhi 505
Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 5Sales of Goods Act, 1930 — Section 41(2), 42, 43