High Courts05 Feb 2010Dismissed
Parkash Devi and Others Vs State of Delhi and Another
Delhi High Court · (2010) 02 DEL CK 0373
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 175 of 197
High Courts05 Feb 2010Dismissed
Mellcon Engineers Pvt. Ltd. Vs Bhushan Steel and Strip Ltd.
Delhi High Court · (2010) 115 DRJ 341
Arbitration and Conciliation Act, 1996 — Section 34
High Courts05 Feb 2010
A.P. Parekh Vs Special Director, Enforcement Directorate
Delhi High Court · (2010) 101 SCL 223
High Courts05 Feb 2010
Prakash and Others Vs Arun Kumar Saini and Another
Delhi High Court · (2010) ACJ 2184 : (2010) 167 DLT 311
High Courts05 Feb 2010
Commissioner of Income Tax Vs ECS Ltd. ECS Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 231 CTR 255 : (2011) 336 ITR 162 : (2010) 194 TAXMAN 311
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 271(1), 271(1B), 274, 275, 80A(2)
High Courts05 Feb 2010Dismissed
Union of India and Others Vs B.S. Saxena
Delhi High Court · (2010) 02 DEL CK 0317
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts05 Feb 2010Allowed
Prakash Atlanta JV and Others Vs National Highways Authority of India and Others
Delhi High Court · (2010) 169 DLT 664 : (2010) 5 ILR Delhi 38 : (2011) 7 RCR(Civil) 878
High Courts05 Feb 2010Allowed
Kumar Ritvji Vs Bhawan Kumar Jha and Others
Delhi High Court · (2011) 1 TAC 696
High Courts05 Feb 2010Dismissed
Bharat Sanchar Nigam Ltd. and Another Vs M.M. Sharma and Others
Delhi High Court · (2010) 02 DEL CK 0274
Constitution of India, 1950 — Article 226
High Courts05 Feb 2010Allowed
Anand Singh Yessong Vs UOI and Others
Delhi High Court · (2010) 02 DEL CK 0241
High Courts05 Feb 2010Allowed
Prehlad Singh Vs Balwant Singh and Others
Delhi High Court · (2010) 02 DEL CK 0233
High Courts05 Feb 2010Dismissed
Deepak Bhardwaj and Another Vs Usha Rai
Delhi High Court · (2010) 115 DRJ 296
Delhi Rent Control Act, 1958 — Section 3, 50Evidence Act, 1872 — Section 101, 106Transfer of Property Act, 1882 — Section 106, 111
High Courts05 Feb 2010Allowed
State Bank of India Vs Hon''ble Debts Recovery Appellate Tribunal and Others Payorite Print Media Pvt. Ltd. Vs State Bank of India and Others
Delhi High Court · AIR 2010 Delhi 83 : (2010) 3 BC 38 : (2010) 3 ILR Delhi 537 : (2010) 159 PLR 53
High Courts05 Feb 2010Dismissed
Pramod Kumar Garg Vs Punjab Tractor Limited
Delhi High Court · (2010) 42 PTC 633 : (2011) 7 RCR(Civil) 1954
High Courts05 Feb 2010
Sarvadeshik Arya Pratinidhi Sabha and Another Vs Sh. Kailash Nath Singh Yadav and Others
Delhi High Court · (2010) 167 DLT 553 : (2011) 7 RCR(Civil) 1119
High Courts05 Feb 2010
Glaxo Group Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 167 DLT 498 : (2010) 42 PTC 507 : (2011) 7 RCR(Civil) 1112
High Courts04 Feb 2010
Chandan (Deceased) Thr. LRs. and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 115 DRJ 582
Land Acquisition Act, 1894 — Section 18, 23(1A), 4, 4(1), 6