High Courts09 Feb 2010Allowed
Murari Lal Chaudhary Vs State
Delhi High Court · (2010) CriLJ 2532 : (2010) 4 Crimes 452
Criminal Procedure Code, 1973 (CrPC) — Section 313, 91
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 173 of 197
High Courts09 Feb 2010
Commissioner of Income Tax Vs DLF Commercial Developers Ltd.
Delhi High Court · (2010) 323 ITR 321
High Courts09 Feb 2010Allowed
Beg Raj Khatana Vs Raj Rani
Delhi High Court · (2010) 115 DRJ 434
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts09 Feb 2010
BSES RPL and Another Vs National Highways Authority of India
Delhi High Court · (2010) 02 DEL CK 0158
High Courts09 Feb 2010
Arun Kumar Gupta Vs The Delhi State Industrial Development Corporation Ltd.
Delhi High Court · (2010) 02 DEL CK 0157
High Courts09 Feb 2010Allowed
Swaran Singh Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2010) 172 DLT 495
High Courts09 Feb 2010Dismissed
V.K. Uppal Vs Akshay International Pvt. Ltd.
Delhi High Court · (2010) 02 DEL CK 0144
High Courts09 Feb 2010Dismissed
Sh. Satya Parkash Gupta and Another Vs Sh. Vikas Gupta and Others
Delhi High Court · (2010) 02 DEL CK 0127
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 22 Rule 3Limitation Act, 1963 — Article 56, 5
High Courts09 Feb 2010Dismissed
Bayer Corporation and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 43 PTC 12
High Courts09 Feb 2010
Rohit Kaushal and Another Vs State and Others
Delhi High Court · (2010) 02 DEL CK 0031
High Courts08 Feb 2010
High Moor Limited Vs Project and Equipment Corporation of India Limited
Delhi High Court · (2010) 02 DEL CK 0388
High Courts08 Feb 2010Dismissed
Benson Shoes Vs Sh. Chunni Lal Takkar
Delhi High Court · (2010) 167 DLT 678
High Courts08 Feb 2010
UCB Farchim SA Vs Cipla Ltd. and Others Colorcon Inc. Vs Ideal Cures Pvt. Ltd. and Others Yeda Research and Development Co. Ltd. Vs Natco Pharma Ltd and Others Eli Lilly and Co. Vs Ajanta Pharma Ltd. Ors.
Delhi High Court · (2010) 167 DLT 459 : (2010) 42 PTC 425 : (2011) 7 RCR(Civil) 1097
High Courts08 Feb 2010Allowed
Splendor Landbase Limited Vs Mirage Infra Limited and Another
Delhi High Court · (2010) 02 DEL CK 0346
Arbitration Act, 1940 — Section 14, 15, 16, 2, 30Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, 15, 16, 17
High Courts08 Feb 2010
Som Sugandh Industries Ltd. and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 2 Crimes 646
High Courts08 Feb 2010
Revd. Dr. Valson Thampu Vs Ajay P. Singha and Others
Delhi High Court · (2010) 02 DEL CK 0331
High Courts08 Feb 2010Dismissed
Indian Environmental Society Vs Dr. L.M. Saxena
Delhi High Court · (2011) 176 DLT 325 : (2011) 2 LLJ 790 : (2012) 1 SLJ 354
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 3