COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 171 of 197
R.K. Machine Tools Ltd. and Another Vs Union of India (UOI)
Delhi High Court · (2010) 02 DEL CK 0099
Harbir Singh Vs Shaheed Udham Singh Smarak Shiksha Samiti and Others
Delhi High Court · (2010) 02 DEL CK 0095
Lalit Kumar Vs State
Delhi High Court · (2010) 02 DEL CK 0090
The Commissioner of Income Tax Vs Oriental Structural Engineers P. Ltd.
Delhi High Court · (2010) 195 TAXMAN 362
Alliance Paints and Varnish Works Pvt. Ltd. Vs Hari Kishan Gupta (Deceased) through LRs.
Delhi High Court · (2010) 2 BC 574 : (2010) 168 DLT 591
Oriental Insurance Co. Ltd. Vs Pyare Lal and Others
Delhi High Court · (2010) ACJ 1647
Padmavati Buildtech and Farms Pvt. Ltd. Vs National Textile Corporation Ltd. and Others
Delhi High Court · (2010) 158 PLR 14
Varehouse Infotech Ceebros Arcade and Another Vs SAP Aktiengesellschaft and Others
Delhi High Court · (2010) 115 DRJ 697 : (2010) 42 PTC 650
The Commissioner of Income Tax - III Vs Sona Koyo Steering Systems Limited
Delhi High Court · (2010) 230 CTR 251 : (2010) 321 ITR 463 : (2010) 189 TAXMAN 110
Santosh Mandhani Another Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2010) 2 BC 316
Pramod Khanna and Another Vs Subod Khanna and Another
Delhi High Court · (2010) 169 DLT 62
Uggarsain Market and Ashok Nagar Shopkeepers Welfare Association (Regd.) and Others Vs State of Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0153
Stichting Doen-Postcode Loterij Vs Vin Poly Recyclers Pvt. Ltd. and Others
Delhi High Court · (2010) 154 CompCas 155 : (2010) 1 CompLJ 795 : (2010) 167 DLT 333 : (2010) 3 ILR Delhi 425 : (2011) 7 RCR(Civil) 1037
Bhushan Steel and Strips Ltd. Vs Bhartiya Loha Udyog (P.) Ltd.
Delhi High Court · (2010) 167 DLT 237 : (2011) 7 RCR(Civil) 2493
Vishnu Prakash Bajpai Vs Securities and Exchange Board of India
Delhi High Court · (2010) 2 BC 529 : (2010) 154 CompCas 147 : (2010) 2 CompLJ 23 : (2010) 2 Crimes 394