High Courts10 Feb 2010Dismissed
Rajwanti Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0112
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 172 of 197
High Courts10 Feb 2010
J.K. Oil Industries Vs Adani Wilmar Limited
Delhi High Court · (2010) 42 PTC 639
High Courts10 Feb 2010Dismissed
Himachal Pradesh Financial Corporation Vs Sainsons Fibres (P) Ltd. and Others
Delhi High Court · (2010) 2 BC 622
High Courts10 Feb 2010
Union of India (UOI) and Others Vs Amarjit Kainth
Delhi High Court · (2010) 02 DEL CK 0045
High Courts10 Feb 2010Allowed
Nestle India Limited Vs Mood Hospitality Private Limited
Delhi High Court · (2010) 3 ILR Delhi 560 : (2010) 42 PTC 514
High Courts10 Feb 2010
Mohd. Arafin Vs The State (Delhi Admn.)
Delhi High Court · (2010) 02 DEL CK 0013
High Courts09 Feb 2010Dismissed
National Textile Corporation Ltd. and Another Vs Ashval Vaderaa
Delhi High Court · (2010) 167 DLT 602 : (2011) 7 RCR(Civil) 1134
Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 12 Rule 6, Order 8 Rule 3, Order 8 Rule 4, 151Income Tax Act, 1961 — Section 194I
High Courts09 Feb 2010
Commissioner of Income Tax Vs P.S. Jain Company Ltd.
Delhi High Court · (2010) 322 ITR 320 : (2010) 192 TAXMAN 51
Income Tax Act, 1961 — Section 68Income Tax Rules, 1962 — Rule 46A
High Courts09 Feb 2010Dismissed
Union of India (UOI) Vs Ravinder Singh
Delhi High Court · (2010) 02 DEL CK 0363
High Courts09 Feb 2010Disposed Off
Ravindra Prasad Juyal Vs UOI and Another
Delhi High Court · (2010) 02 DEL CK 0316
High Courts09 Feb 2010Dismissed
Brig. Balbir Singh Khandpur Vs UOI and Others
Delhi High Court · (2010) 02 DEL CK 0315
High Courts09 Feb 2010Dismissed
Surinder Kaushik Vs General Manager, Badarpur Thermal Power Station
Delhi High Court · (2010) 4 LLJ 46
Industrial Disputes Act, 1947 — Section 18(1), 2Penal Code, 1860 (IPC) — Section 186, 323, 34, 353
High Courts09 Feb 2010Disposed Off
Shiiv Narayan Vs Union of India and Others
Delhi High Court · (2010) 02 DEL CK 0282
High Courts09 Feb 2010Allowed
Oriental Insurance Co. Ltd. Vs Pankaj Sharma and Others
Delhi High Court · (2010) 2 ACC 150 : (2011) ACJ 1670
High Courts09 Feb 2010
Kuldeep Raj Sharma Vs General Manager, Canara Bank
Delhi High Court · (2011) 179 DLT 328 : (2011) 4 LLJ 100 : (2012) 2 SLJ 506
Canara Bank Officer Employees (Conduct) Regulations, 1976 — Rule 12, 15Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4
High Courts09 Feb 2010
Pradeep Kumar Vs State
Delhi High Court · (2010) 2 ILR Delhi 656
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304
High Courts09 Feb 2010Allowed
Oriental Insurance Company Ltd. Vs Pankaj Sharma and others
Delhi High Court · (2010) 2 ACC 150 : (2011) ACJ 1670
High Courts09 Feb 2010Dismissed
Ashok Kumar Singh Vs Union of India and Others
Delhi High Court · (2010) 02 DEL CK 0240
High Courts09 Feb 2010Dismissed
Union of India Vs R.B. Srivastava
Delhi High Court · (2010) 02 DEL CK 0225
High Courts09 Feb 2010Allowed
NTPC Thermal Power Station Vs Umesh Kumar Mishra
Delhi High Court · (2010) 125 FLR 363 : (2010) 3 LLJ 663