High Courts08 Feb 2010Dismissed
Union of India Vs Sh. Hem Raj
Delhi High Court · (2010) 02 DEL CK 0318
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Penal Code, 1860 (IPC) — Section 34, 467, 468, 471
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 174 of 197
High Courts08 Feb 2010Dismissed
Commissioner of Payments Vs Kishni Devi and Others
Delhi High Court · (2010) 4 ILR Delhi 508
Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 17, 18, 20, 21, 22(1)
High Courts08 Feb 2010Dismissed
Sahib Singh Vs Government of NCT of Delhi and Others
Delhi High Court · (2011) 176 DLT 512
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts08 Feb 2010
Commissioner of Income Tax Vs Khaitan Chemicals and Fertilizers Ltd.
Delhi High Court · (2010) 326 ITR 114
Income Tax Act, 1961 — Section 36(1), 37(1)
High Courts08 Feb 2010Dismissed
C. Rama Krishnan and Another Vs Oriental Bank of Commerce and Others
Delhi High Court · (2010) 2 BC 409
Constitution of India, 1950 — Article 227
High Courts08 Feb 2010
Vivek Rastogi Vs Archana Rastogi
Delhi High Court · AIR 2010 Delhi 221 : (2011) 178 DLT 417 : (2010) 2 ILR Delhi 647
High Courts08 Feb 2010
Delhi Development Authority Vs Dharam Singh
Delhi High Court · (2010) 02 DEL CK 0129
High Courts08 Feb 2010Allowed
Prasar Bharti Vs Maa Communcation
Delhi High Court · AIR 2011 Delhi 26 : (2011) 7 RCR(Civil) 1123
High Courts08 Feb 2010Allowed
Amrit Lal Madan and Another Vs K.D. Ahuja and Others
Delhi High Court · (2010) 02 DEL CK 0123
High Courts08 Feb 2010Dismissed
Roman Catholic Diocese of Agra P. Ltd. Vs Union of India (UOI)
Delhi High Court · (2010) 02 DEL CK 0114
High Courts08 Feb 2010
Surinder Kumar Sharma Vs The State (Govt. of NCT)
Delhi High Court · (2010) 02 DEL CK 0106
High Courts08 Feb 2010
Mrs. Sujata Sharma Vs Manu Gupta and Others
Delhi High Court · (2010) 02 DEL CK 0102
High Courts08 Feb 2010Dismissed
Shri Hanuman Mal Bothra Vs Shri Suraj Mal Jain
Delhi High Court · (2010) 167 DLT 452
High Courts08 Feb 2010Dismissed
Krishan Chander Vs Shiv Shankar Menon and Another
Delhi High Court · (2010) 02 DEL CK 0060
High Courts08 Feb 2010Dismissed
Commissioner of Income Tax-VIII Vs Anupam Sweets
Delhi High Court · (2010) 321 ITR 485
High Courts08 Feb 2010
Union of India (UOI) and Others Vs Foresight Shipping Co.
Delhi High Court · (2010) 167 DLT 292 : (2011) 7 RCR(Civil) 958
High Courts05 Feb 2010Dismissed
Infrastructure Leasing and Financial Services Ltd. Vs Commissioner of Value Added Tax and Others
Delhi High Court · (2010) 29 VST 346
Constitution of India, 1950 — Article 366, 366(29A)Delhi Sales Tax on Right to Use Goods Act, 2002 — Section 2, 3Delhi Value Added Tax Act, 2004 — Section 106, 106(2)