High Courts04 Feb 2010Dismissed
Vivek Narayan Pal Vs Sumitra Pal
Delhi High Court · (2010) 4 ILR Delhi 499 : (2010) 159 PLR 4
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 176 of 197
High Courts04 Feb 2010Dismissed
Chaman Lal and Another Vs State
Delhi High Court · (2010) 02 DEL CK 0328
High Courts04 Feb 2010Dismissed
Sukhpreet Singh Vs Kamaljeet Kaur
Delhi High Court · (2010) 3 ILR Delhi 530
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11(d), Order 7 Rule 13
High Courts04 Feb 2010Allowed
Abhishek Kalia and Others Vs V. Urmila Tomar and Others
Delhi High Court · (2012) ACJ 823
High Courts04 Feb 2010Dismissed
Mahabir Singh Vs M/s Bharat Hotels Ltd
Delhi High Court · (2010) 02 DEL CK 0262
Constitution of India, 1950 — Article 226, 227
High Courts04 Feb 2010Dismissed
Iqbal Nath Sharma Vs Union of India and Others
Delhi High Court · (2010) 02 DEL CK 0259
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27(2)Constitution of India, 1950 — Article 226
High Courts04 Feb 2010Dismissed
Sh. Prem Singh Vs Union of India and Others
Delhi High Court · (2010) 02 DEL CK 0245
High Courts04 Feb 2010
Gurdial Singh and Others Vs Food Corporation of India
Delhi High Court · (2011) 7 RCR(Civil) 1140
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Evidence Act, 1872 — Section 115
High Courts04 Feb 2010
Tata Sons Limited and Another Vs Rama Nerusu and Others
Delhi High Court · (2010) 02 DEL CK 0217
Trade Marks Act, 1999 — Section 2, 29(1), 29(2), 29(5)
High Courts04 Feb 2010
Anand Prakash and Others Vs Sh. Ram Kala and Another
Delhi High Court · (2010) 167 DLT 225 : (2010) 3 ILR Delhi 404
Civil Procedure Code, 1908 (CPC) — Section 9Delhi Land Reforms Act, 1954 — Section 104, 11, 13, 185, 185(1)Specific Relief Act, 1877 — Section 34, 42
High Courts04 Feb 2010Dismissed
National Project Construction Corporation Ltd. Vs Sharma and Associates Contractors (P) Ltd.
Delhi High Court · (2010) 02 DEL CK 0150
High Courts04 Feb 2010
Jitender Kumar Vs State of Delhi
Delhi High Court · (2010) 02 DEL CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3), 397Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A
High Courts04 Feb 2010
Kamal Goyal Vs United Phosphorus Ltd.
Delhi High Court · (2010) 02 DEL CK 0078
High Courts04 Feb 2010
Anil Jain Vs Union of India (UOI) and Another
Delhi High Court · (2010) 02 DEL CK 0037
Land Acquisition Act, 1894 — Section 4
High Courts04 Feb 2010
Shri Satender Kumar Vs Municipal Corporation of Delhi and Another Shri Om Parkash Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2010) 02 DEL CK 0034
High Courts03 Feb 2010
Eider PW1 Paging Limited and Eider PW1 Communications Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 115 DRJ 263
Arbitration and Conciliation Act, 1996 — Section 34, 36Civil Procedure Code, 1908 (CPC) — Section 47Probation of Offenders Act, 1958 — Section 18, 5(2)
High Courts03 Feb 2010
Association For Development Vs Union of India (UOI)
Delhi High Court · (2010) 115 DRJ 277 : (2010) 3 ILR Delhi 522 : (2011) 7 RCR(Civil) 1106
Commission for Protection of Child Rights Act, 2005 — Section 3, 3(2), 4Constitution of India, 1950 — Article 14