High Courts02 Feb 2010
Cisco Technology, Inc. Vs Yameen and Another
Delhi High Court · (2011) 45 PTC 269
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 9 Rule 7
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 178 of 197
High Courts02 Feb 2010Dismissed
Schender India Pvt. Ltd. Vs Sirpur Paper Mills Ltd.
Delhi High Court · (2010) 158 PLR 51
Civil Procedure Code, 1908 (CPC) — Section 149, 151Criminal Procedure Code, 1973 (CrPC) — Section 200Limitation Act, 1963 — Article 74, 79, 3, 3(2), 5
High Courts02 Feb 2010Dismissed
Rajesh Kumar Gupta Vs Shri Ajay Saluja and Another
Delhi High Court · (2010) 02 DEL CK 0185
Constitution of India, 1950 — Article 227
High Courts02 Feb 2010Dismissed
Kishan Singh Vs State
Delhi High Court · (2010) CriLJ 3988 : (2010) 167 DLT 87
High Courts02 Feb 2010Dismissed
Mitra Guha Builders (India) Co. Vs Delhi EPDP CGHS Ltd.
Delhi High Court · (2010) 02 DEL CK 0161
High Courts02 Feb 2010Dismissed
Neelu Mehta Vs State and Another
Delhi High Court · (2010) 02 DEL CK 0143
High Courts02 Feb 2010Dismissed
Kamlesh and Others Vs State and Others
Delhi High Court · (2010) 02 DEL CK 0142
High Courts02 Feb 2010Dismissed
Chander Bati Vs Om Prakash and Others
Delhi High Court · (2010) 02 DEL CK 0134
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Feb 2010Dismissed
Shri Harkesh Singh and Another Vs Shri Ved Raj
Delhi High Court · (2010) 02 DEL CK 0096
High Courts02 Feb 2010
Santosh Aggarwal Vs Aushim Kapoor and Another
Delhi High Court · (2010) 2 BC 369 : (2010) 4 Crimes 504 : (2010) 5 ILR Delhi 6
High Courts02 Feb 2010Dismissed
Nandita Chaudhary Vs Surat Singh Rao
Delhi High Court · (2010) 167 DLT 487 : (2011) 7 RCR(Civil) 1110
High Courts02 Feb 2010Allowed
Media Coverage Pvt. Ltd. Vs Harish Nagewala and Others
Delhi High Court · (2010) 167 DLT 161
High Courts02 Feb 2010
Ashok Kumar and Another Vs State of NCT of Delhi
Delhi High Court · (2010) 167 DLT 72 : (2010) 5 ILR Delhi 16 : (2010) 2 RCR(Criminal) 252
High Courts02 Feb 2010Dismissed
Sh. Ajit Singh and Sh. Kulbeer Singh @ Kuldeep Vs State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2010) 02 DEL CK 0064
High Courts02 Feb 2010Dismissed
Karambir Singh Vs Union of India (UOI)
Delhi High Court · (2010) 02 DEL CK 0042
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts02 Feb 2010Dismissed
Akshay Kumar Vs Ram Prasad Malik
Delhi High Court · (2010) 159 PLR 40
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17AConstitution of India, 1950 — Article 227
High Courts02 Feb 2010Dismissed
Sesame Foods Private Limited Vs Union of India (UOI) and Others
Delhi High Court · (2010) 253 ELT 167 : (2010) 2 ILR Delhi 630