High Courts01 Feb 2010Dismissed
Sh. Net Ram Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0074
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 180 of 197
High Courts01 Feb 2010Dismissed
Yashpal Dhawan and Another Vs Mohinder Singh Chana
Delhi High Court · (2010) 167 DLT 366
High Courts01 Feb 2010Dismissed
Sh. Babu Lal Meena Vs Controller General of Accounts and Others
Delhi High Court · (2010) 02 DEL CK 0040
High Courts01 Feb 2010Dismissed
Basir Vs State
Delhi High Court · (2010) 02 DEL CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts01 Feb 2010Dismissed
Satendra Kumar Baliyan Vs Smt. Sheela Srivastava and Others
Delhi High Court · (2010) 02 DEL CK 0023
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 7 Rule 1
High Courts01 Feb 2010Allowed
Lakhani Rubber Works Vs Ritzy Polymers
Delhi High Court · (2010) 167 DLT 521 : (2010) 3 ILR Delhi 502 : (2011) 7 RCR(Civil) 1117
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts01 Feb 2010Allowed
Dr. I.P. Singh Vs Shri M.P. Jain
Delhi High Court · (2010) 02 DEL CK 0004
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Feb 2010Dismissed
Sh. Jiya Ram Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0003
Constitution of India, 1950 — Article 226
High Courts29 Jan 2010Disposed Off
Kiran Hazrati Vs Meena Chandna
Delhi High Court · (2011) 176 DLT 717 : (2010) 2 ILR Delhi 627
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, 151Delhi Rent Control Act, 1958 — Section 14(1)
High Courts29 Jan 2010Dismissed
Sh. Navendra Kumar Vs M.T.N.L.
Delhi High Court · (2010) 01 DEL CK 0330
Central Civil Services (Pension) Rules, 1972 — Rule 37A, 37A(24), 9Constitution of India, 1950 — Article 226Mahanagar Telephone Nigam Limited (Conduct, Discipline and Appeal) Rules, 1998 — Rule 5(43)
High Courts29 Jan 2010Dismissed
Hazari Lal and Others Vs State
Delhi High Court · (2010) 3 ILR Delhi 384
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 364A
High Courts29 Jan 2010Dismissed
Raju @ Battu Vs State of Delhi
Delhi High Court · (2010) 01 DEL CK 0318
Criminal Procedure Code, 1973 (CrPC) — Section 225, 311, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts29 Jan 2010Dismissed
Anil Kumar and Others Vs Union of India and Another
Delhi High Court · (2010) 01 DEL CK 0313
High Courts29 Jan 2010Dismissed
Shri Hari Om Maheshwari Vs Shri Sanjay Kumar Jalan and Another
Delhi High Court · (2010) 01 DEL CK 0302
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 127, 14
High Courts29 Jan 2010
Manpower INC. and Another Vs AL-Hamdulillah Manpower Consultants
Delhi High Court · (2010) 43 PTC 201
Trade Marks Act, 1999 — Section 29(5)
High Courts29 Jan 2010
Capt. Swati Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0276
Constitution of India, 1950 — Article 21, 23
High Courts29 Jan 2010Dismissed
Delhi Transport Corporation Vs Suraj Bhan and another
Delhi High Court · (2011) ACJ 2294
High Courts29 Jan 2010Allowed
Abdul Rashid Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 01 DEL CK 0264
Criminal Procedure Code, 1973 (CrPC) — Section 137(8), 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304