High Courts28 Jan 2010Dismissed
Puja Kakar Vs Arjun Kakar
Delhi High Court · (2010) 115 DRJ 224
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 182 of 197
High Courts28 Jan 2010
Commissioner of Income Tax Vs ACC Rio Tinto Exploration Ltd.
Delhi High Court · (2010) 230 CTR 383 : (2010) 321 ITR 426 : (2011) 198 TAXMAN 203
Income Tax Act, 1961 — Section 35E, 35E(1), 35E(2), 35E(5)
High Courts28 Jan 2010
Global Contract Services Vs Delhi Development Authority
Delhi High Court · (2010) 01 DEL CK 0258
High Courts28 Jan 2010Dismissed
R.P. Arora Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0253
High Courts28 Jan 2010
Om Prakash Gupta Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0245
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1), 20
High Courts28 Jan 2010
Siri Ram Syal and Sons (P) Ltd. Vs Ircon International Ltd. and Another
Delhi High Court · (2010) 01 DEL CK 0108
High Courts28 Jan 2010Allowed
Mrs. Mala Tandon Thukral Vs Director of Education and Others
Delhi High Court · (2010) 167 DLT 46 : (2010) 126 FLR 639 : (2010) 3 ILR Delhi 217
High Courts27 Jan 2010Dismissed
Union of India (UOI) Vs Shri Kultar Chand Rana
Delhi High Court · (2010) 01 DEL CK 0364
High Courts27 Jan 2010Allowed
Anita Devi and Others Vs Shamsher Singh and Others
Delhi High Court · (2012) ACJ 153
High Courts27 Jan 2010Dismissed
Ram Gopal Vs Union of India and Others
Delhi High Court · (2010) 01 DEL CK 0294
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 29Constitution of India, 1950 — Article 1, 14, 2, 226, 3
High Courts27 Jan 2010Dismissed
Union of India and Others Vs Sh.Ashok Kumar
Delhi High Court · (2010) 01 DEL CK 0290
High Courts27 Jan 2010Allowed
Krishna Devi and others Vs Abrar Ahmad and others
Delhi High Court · (2011) ACJ 1686
High Courts27 Jan 2010Allowed
Jarnail Singh Vs State (NCT of Delhi)
Delhi High Court · (2010) 01 DEL CK 0277
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 300, 302, 304, 324
High Courts27 Jan 2010Allowed
Pradyuman Overseas Ltd. Vs Virgoz Oils and Fats Pte Ltd. and Another
Delhi High Court · (2010) 01 DEL CK 0275
Arbitration and Conciliation Act, 1996 — Section 45, 5
High Courts27 Jan 2010
Sobat Singh Vs Ramesh Chandra Gupta and Another
Delhi High Court · (2010) 159 PLR 24
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(1), Order 21 Rule 1(2), Order 21 Rule 1(4)Motor Vehicles Act, 1988 — Section 168(3), 173(1)
High Courts27 Jan 2010
Sholay Media Entrtainment and Another Vs Yogesh Patel and Others
Delhi High Court · (2010) 01 DEL CK 0254
High Courts27 Jan 2010Dismissed
National Dairy Development Board Vs Union of India (UOI) and the Comptroller and Auditor General
Delhi High Court · (2010) 01 DEL CK 0243
High Courts27 Jan 2010Allowed
Morepen Laboratories Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0237
High Courts27 Jan 2010
Ashima Securities Pvt. Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (2010) 2 ILR Delhi 578