High Courts15 Feb 2010Dismissed
Govt. of NCT of Delhi and Others Vs Sh. Mohinder Singh and Others
Delhi High Court · (2010) 02 DEL CK 0085
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 170 of 197
High Courts15 Feb 2010Dismissed
Sh. Raghubir Singh and Others Vs Financial Commissioner and Others
Delhi High Court · (2010) 159 PLR 37
High Courts15 Feb 2010
Hansa Vision Pvt. Ltd. Vs Dabur (India) Limited and Others
Delhi High Court · (2010) 2 BC 549 : (2010) 168 DLT 562
High Courts15 Feb 2010Allowed
Promod Nath Vs The Regional Provident Fund Commissioner
Delhi High Court · (2010) 02 DEL CK 0051
High Courts15 Feb 2010
Kishore Kumar Kaul Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2010) 02 DEL CK 0048
High Courts15 Feb 2010
Anar Singh Vs Union of India (UOI) and Another
Delhi High Court · (2011) 182 DLT 56
Land Acquisition Act, 1894 — Section 4
High Courts15 Feb 2010
Pawan Kumar and Another Vs State and Others
Delhi High Court · (2010) 02 DEL CK 0024
High Courts15 Feb 2010
Amar Taxi Service and Others Vs Commissioner of Police and Others
Delhi High Court · (2010) 02 DEL CK 0022
High Courts15 Feb 2010Dismissed
Noel Sudhakar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0019
High Courts15 Feb 2010
Yogendra Prakash Jauhari Vs Bar Council of India and Others
Delhi High Court · (2010) 02 DEL CK 0016
High Courts15 Feb 2010Dismissed
K.S. Dhall and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0008
High Courts11 Feb 2010Dismissed
Smt. Anju Sharma Vs Delhi University and Others
Delhi High Court · (2010) 167 DLT 420
High Courts11 Feb 2010Dismissed
Pallan Haldar Vs Municipal Corporation of Delhi
Delhi High Court · (2010) 167 DLT 308 : (2011) 7 RCR(Civil) 1021
High Courts11 Feb 2010Dismissed
Agya Ram Sood Vs Sameer Wason and Another
Delhi High Court · (2010) 158 PLR 13
High Courts11 Feb 2010Disposed Off
Parwana CGHS Ltd. Vs The registrar delhi cooperative Tribunal and Others
Delhi High Court · (2010) 02 DEL CK 0311
Delhi Co-operative Societies Act, 2003 — Section 70, 93Delhi Co-operative Societies Rules, 2007 — Rule 89
High Courts11 Feb 2010Dismissed
Gunjan Khanna and Another Vs Arunbha Maitra
Delhi High Court · (2010) 3 ILR Delhi 588
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts11 Feb 2010
P.P.C. Business and Products (P.) Ltd. Vs Chief Commissioner of Income Tax
Delhi High Court · (2010) 191 TAXMAN 307
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 234A, 234B, 234C
High Courts11 Feb 2010Dismissed
Kumkum Gupta and Another Vs Alok Goyle and Another
Delhi High Court · (2010) 02 DEL CK 0147
High Courts11 Feb 2010Dismissed
Satish Kumar Gulati Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 02 DEL CK 0121