High Courts16 Feb 2010Disposed Off
Commissioner of Income Tax Vs P.C. Jain (HUF)
Delhi High Court · (2012) 344 ITR 202 : (2010) 191 TAXMAN 27
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 169 of 197
High Courts16 Feb 2010Dismissed
ASI Raj Pal and Others Vs Govt. of N.C.T.D and Others
Delhi High Court · (2010) 02 DEL CK 0220
Constitution of India, 1950 — Article 226Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 16(3)
High Courts16 Feb 2010Dismissed
Bishan Pawar Vs Dayawanti
Delhi High Court · (2010) 158 PLR 11
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts16 Feb 2010
Lalit Kumar Malhotra and Another Vs Jasbir Kaur Sohal and Another
Delhi High Court · (2010) 02 DEL CK 0169
High Courts16 Feb 2010Dismissed
Commissioner of Income Tax Vs Ashwani Gupta
Delhi High Court · (2010) 322 ITR 396 : (2010) 191 TAXMAN 51
Income Tax Act, 1961 — Section 254(2)
High Courts16 Feb 2010
Prof. Devendra Mishra Vs University of Delhi and Others
Delhi High Court · (2010) 167 DLT 259 : (2010) 3 SLR 78
High Courts15 Feb 2010
Charan Singh Vs Union of India (UOI) and Another
Delhi High Court · (2011) 180 DLT 655
Land Acquisition Act, 1894 — Section 4
High Courts15 Feb 2010
Smt. Sharda Jain Vs State
Delhi High Court · (2010) 167 DLT 655 : (2010) 7 RCR(Criminal) 675
High Courts15 Feb 2010Allowed
Udai Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0325
Central Reserve Police Force Act, 1949 — Section 11
High Courts15 Feb 2010Disposed Off
Union of India (UOI) Vs Pratap Singh and Others
Delhi High Court · (2011) 180 DLT 698
Land Acquisition Act, 1894 — Section 4
High Courts15 Feb 2010
Bhoj Kumar Sharma Vs Union of India (UOI) and Another
Delhi High Court · (2011) 180 DLT 748
Land Acquisition Act, 1894 — Section 4
High Courts15 Feb 2010
Union of India Vs Sher Singh and Others
Delhi High Court · (2010) 02 DEL CK 0214
Land Acquisition Act, 1894 — Section 4
High Courts15 Feb 2010Dismissed
Modern Food Industries (India) Ltd. Vs Shardha Poly Print ''N'' Pack (P) Ltd.
Delhi High Court · (2010) 115 DRJ 585
Arbitration and Conciliation Act, 1996 — Section 19, 34
High Courts15 Feb 2010
Rajesh Tyagi and Others Vs Jaibir Singh and Others
Delhi High Court · (2010) 02 DEL CK 0202
High Courts15 Feb 2010
Ms. Rosetta Williams Vs Delhi Public School Society
Delhi High Court · (2010) 168 DLT 428
High Courts15 Feb 2010
Pt. Shankara Nand Jha Memorial Charitable Trust Regd. Vs M.C.D. and Another
Delhi High Court · (2010) 02 DEL CK 0145
High Courts15 Feb 2010
Commissioner of Income Tax Vs Gora Mal Hari Ram Ltd.
Delhi High Court · (2010) 191 TAXMAN 94
High Courts15 Feb 2010
Bhagwat Dayal Vashisht Vs BSES Limited and Another
Delhi High Court · (2010) 02 DEL CK 0089
High Courts15 Feb 2010
Sonia Khosla Vs Vikram Bakshi and Others
Delhi High Court · (2010) 1 CompLJ 746
High Courts15 Feb 2010Dismissed
Union of India (UOI) Vs P.C. Misra and Others
Delhi High Court · (2010) 02 DEL CK 0086