High Courts19 Feb 2010
Director of Income Tax Vs Sahara India Financial Corporation Ltd.
Delhi High Court · (2010) 232 CTR 114 : (2010) 321 ITR 459 : (2010) 189 TAXMAN 102
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 167 of 197
High Courts18 Feb 2010Disposed Off
Virender Rastogi Vs Brij Mohan Juneja
Delhi High Court · (2010) 02 DEL CK 0298
High Courts18 Feb 2010Dismissed
Moserbaer India Ltd. Vs Modern Cinema
Delhi High Court · (2010) 5 ILR Delhi 60 : (2010) 43 PTC 704
Copyright Act, 1957 — Section 2(m), 61
High Courts18 Feb 2010Allowed
Om Praksh Vs Rohtas Singh Tyagi and Others
Delhi High Court · (2010) 02 DEL CK 0284
High Courts18 Feb 2010Dismissed
Gas Authority India Ltd. Vs M/s. Himachal Futuristic Communications Ltd.
Delhi High Court · (2010) 02 DEL CK 0273
Arbitration and Conciliation Act, 1996 — Section 13(5), 16(6), 30, 33, 34
High Courts18 Feb 2010
Commissioner of Income Tax Vs ILPEA Paramount (P.) Ltd.
Delhi High Court · (2011) 336 ITR 54 : (2010) 192 TAXMAN 65
Income Tax Act, 1961 — Section 115JA, 115JA(2)
High Courts18 Feb 2010Dismissed
NNE Pharmaplan India Ltd. Vs CGMP Pharmaplan Pvt. Ltd. and Others
Delhi High Court · (2010) 43 PTC 66
Companies Act, 1956 — Section 20(2), 22Trade and Merchandise Marks Act, 1958 — Section 2(1), 27(2)
High Courts18 Feb 2010Allowed
Ghanshyam Dass Vaswani Vs Union of India (UOI) and Another
Delhi High Court · (2010) 167 DLT 434 : (2011) 7 RCR(Civil) 1089
High Courts18 Feb 2010Allowed
Chandana Kedia Sole Proprietor, Adinath Industries Vs Union of India (UOI) and Another
Delhi High Court · (2010) 02 DEL CK 0109
High Courts18 Feb 2010
Commissioner of Income Tax Vs Aretic Investment (P.) Ltd.
Delhi High Court · (2010) 190 TAXMAN 157
Income Tax Act, 1961 — Section 271, 73
High Courts17 Feb 2010Allowed
Delhi Transport Corporation Vs Phool Singh and Another
Delhi High Court · (2010) 126 FLR 531
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts17 Feb 2010Dismissed
Mohd Saied Vs Model Press (P) Ltd.
Delhi High Court · (2010) 3 ILR Delhi 433
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 15(1), 26, 26(1), 27
High Courts17 Feb 2010Dismissed
Bengal Sellers Association Vs N.D.M.C. and Another
Delhi High Court · (2010) 02 DEL CK 0292
High Courts17 Feb 2010Dismissed
Union of India Vs Shri Hukum Chand
Delhi High Court · (2010) 02 DEL CK 0287
Constitution of India, 1950 — Article 226
High Courts17 Feb 2010Dismissed
Balbir Singh Sambhi Vs Joint Secretary, Government of India, Ministry of Home Affairs
Delhi High Court · (2010) 02 DEL CK 0286
Constitution of India, 1950 — Article 226
High Courts17 Feb 2010
Commissioner of Income Tax-IV Vs Delhi Press Samachar Patra (P.) Ltd.
Delhi High Court · (2010) 322 ITR 590 : (2010) 191 TAXMAN 71
Income Tax Act, 1961 — Section 31(i)
High Courts17 Feb 2010Disposed Off
Jay Bharat Maruti Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 322 ITR 599 : (2010) 191 TAXMAN 149
Income Tax Act, 1961 — Section 43B, 80I
High Courts17 Feb 2010Dismissed
Union of India Vs Inspector R.P. Tyagi
Delhi High Court · (2010) 02 DEL CK 0261
Central Civil Services (Pension) Rules, 1972 — Rule 69, 9(1)Penal Code, 1860 (IPC) — Section 304