High Courts22 Feb 2010Dismissed
Om Prakash Verma Vs The Secretary, Ministry of Home Affairs and Others
Delhi High Court · (2010) 02 DEL CK 0005
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 166 of 197
High Courts19 Feb 2010Dismissed
Sushant Ray Vs Dean and Head, Faculty of Law, University of Delhi
Delhi High Court · (2010) 02 DEL CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts19 Feb 2010Dismissed
Pradeep Kumar Vs Govt. of NCT Delhi and Ors
Delhi High Court · (2010) 02 DEL CK 0289
High Courts19 Feb 2010Dismissed
Virendera Jain Vs Naresh Dayal and Ors
Delhi High Court · (2010) 02 DEL CK 0288
High Courts19 Feb 2010
M/s. Vijay Trading and Transport Co. Vs Central Warehousing Corporation
Delhi High Court · (2010) 02 DEL CK 0249
Arbitration and Conciliation Act, 1996 — Section 34
High Courts19 Feb 2010Dismissed
Delhi Metro Rail Corporation Limited Vs Inderjeet
Delhi High Court · (2010) 02 DEL CK 0228
Penal Code, 1860 (IPC) — Section 294, 323, 325, 34, 341
High Courts19 Feb 2010Dismissed
Union of India Vs Shri Lal Singh
Delhi High Court · (2010) 02 DEL CK 0227
Constitution of India, 1950 — Article 226
High Courts19 Feb 2010Dismissed
Govt. of NCT of Delhi and Another Vs Rajni Dobhal
Delhi High Court · (2010) 02 DEL CK 0226
Administrative Tribunals Act, 1985 — Section 22, 4Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 376
High Courts19 Feb 2010Dismissed
Sh. Ishwar P. Pujara and Others Vs Mr. Rakesh Kumar Daver and Others
Delhi High Court · (2010) 02 DEL CK 0224
Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 15, 15(1)
High Courts19 Feb 2010Allowed
Anil Khosla Vs Mahesh Kumar and Others
Delhi High Court · (2012) ACJ 143 : (2011) 1 TAC 250
High Courts19 Feb 2010
PTC India Limited Vs Jaypee Karcham Hydro Corporation Limited
Delhi High Court · (2010) 02 DEL CK 0195
Arbitration and Conciliation Act, 1996 — Section 9Specific Relief Act, 1963 — Section 12, 14(1), 16, 21, 23
High Courts19 Feb 2010Dismissed
Surjit Kaur and Others Vs Smt. Nirmal Kaur
Delhi High Court · (2010) 02 DEL CK 0173
High Courts19 Feb 2010Allowed
State Trading Corporation of India Limited Vs Prestige Food Limited and Others
Delhi High Court · (2010) 02 DEL CK 0133
High Courts19 Feb 2010
Sandy @ Ved Prakash and Others Vs State
Delhi High Court · (2010) 167 DLT 341 : (2010) 7 RCR(Criminal) 645
High Courts19 Feb 2010
Mohinder Kumar Gupta Vs Sh. Kuldeep Singh through his General Attorney Sh. Harkirat Singh and Others
Delhi High Court · (2010) 02 DEL CK 0118
High Courts19 Feb 2010
Yogender Singh and Others Vs State and Another
Delhi High Court · (2010) 168 DLT 370
High Courts19 Feb 2010
Rich Products Corporation and Another Vs Indo Nippon Food Ltd.
Delhi High Court · (2010) 2 ILR Delhi 663 : (2010) 42 PTC 660
Trade Marks Act, 1999 — Section 29(6), 29(7), 29(8), 29(9)
High Courts19 Feb 2010
Pranshu S Raghuvansh Vs Indraprastha Institute of Information Technology
Delhi High Court · (2010) 167 DLT 531
High Courts19 Feb 2010Dismissed
Sh. S.K. Gupta and Others Vs S. Kuldip Singh through his General Attorney S. Harkirat Singh and Others
Delhi High Court · AIR 2011 Delhi 54 : (2012) 1 CivCC 431 : (2010) 159 PLR 2 : (2011) 8 RCR(Civil) 1620