High Courts22 Feb 2010Allowed
Reena Devi and Ors Vs Bebo Sesh Etc
Delhi High Court · (2010) 02 DEL CK 0314
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 165 of 197
High Courts22 Feb 2010Dismissed
Babu Lal Yadav Vs R.S. Yadav and Co. and Another
Delhi High Court · (2010) 4 ILR Delhi 517
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 37 Rule 2(3), Order 37 Rule 3, Order 37 Rule 3(7)Limitation Act, 1963 — Section 5
High Courts22 Feb 2010Disposed Off
Ideas Plus Ink Constructions (P) Ltd Vs Delhi Development Authority and Ors
Delhi High Court · (2010) 02 DEL CK 0293
High Courts22 Feb 2010Disposed Off
Ramjag Singh Vs Rattan Metal Corporation
Delhi High Court · (2010) 3 ILR Delhi 622
Industrial Disputes Act, 1947 — Section 25F
High Courts22 Feb 2010Dismissed
Delhi Transport Corporation Vs Sh. Devender Singh
Delhi High Court · (2010) 02 DEL CK 0267
Constitution of India, 1950 — Article 226, 227
High Courts22 Feb 2010
National Highways Authority of India Vs You One-Maharia (JV) and Others
Delhi High Court · (2010) 159 PLR 61
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 9AConstitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 14
High Courts22 Feb 2010Allowed
Shri M.R. Chawla Vs University of Delhi and Another
Delhi High Court · (2010) 02 DEL CK 0159
High Courts22 Feb 2010Dismissed
V.K. Talwar Vs Presiding Officer Labour Court-IX, IRCON International Limited
Delhi High Court · (2010) 02 DEL CK 0154
High Courts22 Feb 2010Dismissed
Union of India (UOI) Vs Binda Pandit
Delhi High Court · (2010) 02 DEL CK 0151
High Courts22 Feb 2010
Asian Hotels Ltd. Vs Y.A. Ghulam Mohamed and Another
Delhi High Court · (2010) 02 DEL CK 0128
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 88
High Courts22 Feb 2010
Satinder Nath Sharma and Another Vs Hari Chand
Delhi High Court · (2010) 168 DLT 248
High Courts22 Feb 2010Dismissed
S.N. Enterprise Vs P.K. Tripathi and Another
Delhi High Court · (2010) 02 DEL CK 0104
High Courts22 Feb 2010Allowed
Dr. Ravinder Singh Vs Medical Council of India and Another
Delhi High Court · (2010) 02 DEL CK 0083
High Courts22 Feb 2010Allowed
Sanjay Steel and Another Vs Kapil Kumar Tayal and Another
Delhi High Court · (2010) 02 DEL CK 0068
High Courts22 Feb 2010Allowed
Mount Everest Mineral Water Ltd. Vs Bisleri International Pvt. Ltd. and Others
Delhi High Court · (2010) 171 DLT 298 : (2010) 43 PTC 129
High Courts22 Feb 2010Allowed
Anju Singh Vs Greenfields Public School and Another
Delhi High Court · (2010) 02 DEL CK 0044
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Delhi School Education Act, 1973 — Section 10, 11, 25, 8, 8(3)
High Courts22 Feb 2010Allowed
Sukhbir Singh Vs Jitender Sharma and Another
Delhi High Court · (2010) 2 BC 512 : (2010) 169 DLT 78
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 37 Rule 3(6), Order 37 Rule 6, Order 9 Rule 4, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5