High Courts23 Feb 2010Dismissed
Commissioner of Customs (I And G) Vs S.P. Goyal
Delhi High Court · (2010) 259 ELT 690
Right to Information Act, 2005 — Section 24
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 164 of 197
High Courts23 Feb 2010Dismissed
All India Council For Technical Education and Another Vs Rominder Randhawa and Others
Delhi High Court · (2010) 02 DEL CK 0280
Constitution of India, 1950 — Article 14, 16, 226, 311(2)Punjab Police Rules, 1934 — Rule 12.21, 16.24
High Courts23 Feb 2010Disposed Off
The Management of Ashok Hotel (ITDC) Vs Shri. R.B. Bansal
Delhi High Court · (2010) 02 DEL CK 0277
Constitution of India, 1950 — Article 226
High Courts23 Feb 2010Dismissed
DTC Engineers Association (Regd.) Vs D.T.C. and Others
Delhi High Court · (2010) 02 DEL CK 0264
Constitution of India, 1950 — Article 226
High Courts23 Feb 2010
Simplex Concrete Piles (India) Ltd. Vs Union of India
Delhi High Court · (2010) 2 ILR Delhi 699
Arbitration Act, 1940 — Section 20, 29Carriers Act, 1865 — Section 10Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Feb 2010Dismissed
Manoj Kumar Bajpai and Others Vs UOI and the Secretary
Delhi High Court · (2010) 02 DEL CK 0239
Constitution of India, 1950 — Article 226
High Courts23 Feb 2010
Vyom Garg and Another Vs Shyam Lal Aggarwal and Sons and Others
Delhi High Court · (2010) 02 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 10Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 107
High Courts23 Feb 2010
Prem Singh Rawat and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 02 DEL CK 0179
High Courts23 Feb 2010Dismissed
D.T.C. Vs Suraj Bhan and Others
Delhi High Court · (2010) 168 DLT 614 : (2010) 125 FLR 893 : (2011) 3 LLJ 90
High Courts23 Feb 2010Dismissed
S.S. Gupta Vs Himmat Singh (now deceased) and Others
Delhi High Court · (2010) 02 DEL CK 0132
High Courts23 Feb 2010Allowed
Regional Provident Fund Commissioner Vs The Presiding Officer Employees'' Provident Fund Appellate Tribunal and Others
Delhi High Court · (2010) 125 FLR 659 : (2011) 2 LLJ 794
High Courts23 Feb 2010Dismissed
Ramesh Chand Vs Arihant Polymers Pvt. Ltd.
Delhi High Court · (2010) 02 DEL CK 0020
High Courts22 Feb 2010Dismissed
Biocon Limited Vs Morepen Laboratories Ltd. and Others
Delhi High Court · (2010) 02 DEL CK 0397
High Courts22 Feb 2010
Resham and Others Vs Harish Kaushik and Others
Delhi High Court · (2010) 02 DEL CK 0393
High Courts22 Feb 2010Dismissed
Mr. Arun Mehra and Others Vs Mr. Ravinder Kumar Nanda and Another
Delhi High Court · (2010) 02 DEL CK 0382
High Courts22 Feb 2010Dismissed
Jeevan Jyoti Vs P.K. Tripathi and Another
Delhi High Court · (2010) 02 DEL CK 0356
High Courts22 Feb 2010
Marie Stops Int. Vs Parivar Seva Sanstha Parivar Seva Vs Vivek Malhotra
Delhi High Court · (2010) 43 PTC 141
Trade Marks Act, 1999 — Section 27, 27(2), 28, 28(3), 48
High Courts22 Feb 2010
MC Dowell and Co. Ltd. Vs Shashi Mohan Garg and Others
Delhi High Court · (2010) 02 DEL CK 0329
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6Sales of Goods Act, 1930 — Section 14, 27