High Courts26 Feb 2010
Ram Ashrey Vs M/s Delite Plastic Industries
Delhi High Court · (2010) 02 DEL CK 0279
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 162 of 197
High Courts26 Feb 2010Dismissed
Management of M/s Prakash Spares Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0243
Constitution of India, 1950 — Article 226, 227
High Courts26 Feb 2010Allowed
National Projects Construction Corporation Limited Vs NEC Engineering Pvt. Ltd.
Delhi High Court · (2010) 02 DEL CK 0221
Arbitration Act, 1940 — Section 14, 17, 33Constitution of India, 1950 — Article 215
High Courts26 Feb 2010
Mubin Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 02 DEL CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts26 Feb 2010Dismissed
Mohd Arif and Another Vs State (Delhi Admn.) Aslam Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) 02 DEL CK 0192
Arms Act, 1959 — Section 27, 27(1), 3, 4, 5Criminal Procedure Code, 1973 (CrPC) — Section 157(1), 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 34
High Courts26 Feb 2010Allowed
Appollo Paper Mills Ltd. Vs Central Warehousing Corporation and Others
Delhi High Court · (2010) 174 ECR 259 : (2010) 257 ELT 331
High Courts26 Feb 2010
Chief Engg. (I and F), Flood Control Wing Delhi Administration Vs Kuldip Singh and Another
Delhi High Court · (2010) 02 DEL CK 0182
High Courts26 Feb 2010
Virender Kumar Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) 3 ILR Delhi 643
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts26 Feb 2010Dismissed
Sarvesh Chopra Vs Ircon International Ltd.
Delhi High Court · (2010) 4 ILR Delhi 138
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts26 Feb 2010Allowed
Punjab National Bank Vs Union of India (UOI) and Another
Delhi High Court · (2010) 5 ILR Delhi 793
General Clauses Act, 1897 — Section 16Industrial Disputes Act, 1947 — Section 10
High Courts26 Feb 2010Dismissed
Structural Waterproofing Co. Pvt. Ltd. Vs Continental Foundation Joint Venture and Co.
Delhi High Court · (2010) 02 DEL CK 0010
High Courts25 Feb 2010
Sonu, D. Venkat Rao and Saroja Rao Vs State
Delhi High Court · (2010) 02 DEL CK 0385
Criminal Procedure Code, 1973 (CrPC) — Section 176, 397, 401Evidence Act, 1872 — Section 11(3A)Penal Code, 1860 (IPC) — Section 107, 306, 34, 498A
High Courts25 Feb 2010Disposed Off
Shri. Puneet Kalra (workman) Vs The Labour Court No. VII, Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0278
Constitution of India, 1950 — Article 226
High Courts25 Feb 2010Allowed
Star Bazaar Pvt. Ltd. Vs Trent Ltd. and Another
Delhi High Court · (2010) 43 PTC 154
High Courts25 Feb 2010Dismissed
J.K. Varshney Vs UOI and Others
Delhi High Court · (2010) 02 DEL CK 0237
Central Civil Services (Conduct) Rules, 1964 — Rule 14(18), 3(1)Constitution of India, 1950 — Article 226
High Courts25 Feb 2010
Abha Gupta and Others Vs Duli Chand and Others
Delhi High Court · (2011) 1 TAC 664
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts25 Feb 2010Dismissed
Basab Ghosh Vs Outlook Publishing (India) Pvt. Ltd.
Delhi High Court · (2010) CriLJ 4698 : (2010) 3 ILR Delhi 630
Criminal Procedure Code, 1973 (CrPC) — Section 165, 190(1), 192, 200, 202Negotiable Instruments Act, 1881 (NI) — Section 138, 145Penal Code, 1860 (IPC) — Section 408, 409, 418, 422
High Courts25 Feb 2010Dismissed
Dinesh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0189
Border Security Force Act, 1968 — Section 19, 40Border Security Force Rules, 1969 — Rule 26, 28A
High Courts25 Feb 2010
Sh. Anil Singh and Another Vs Sh. M.L. Ahuja and Others
Delhi High Court · (2010) 167 DLT 702
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11Evidence Act, 1872 — Section 112, 113, 41, 90Limitation Act, 1963 — Article 58