High Courts03 Mar 2010Dismissed
Rajinder Kumar Vs State
Delhi High Court · (2010) 03 DEL CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 160 of 197
High Courts03 Mar 2010Dismissed
Shri Sudhansh Sharma Vs Indira Gandhi National Open University
Delhi High Court · (2010) 03 DEL CK 0120
Constitution of India, 1950 — Article 14, 16(1), 226Delhi Sales Tax Act, 1975 — Section 13(4)
High Courts03 Mar 2010Dismissed
Navshakti Industries P. Ltd. and Another Vs Commissioner of Customs and Others
Delhi High Court · (2010) 174 ECR 95 : (2010) 254 ELT 771 : (2013) 22 GSTR 385
Customs Act, 1962 — Section 105, 108, 110, 110(2), 110A
High Courts03 Mar 2010Allowed
Rail Coach Factory Men''s Union Vs Union of India (UOI)
Delhi High Court · (2010) 03 DEL CK 0113
Constitution of India, 1950 — Article 14, 19(1), 19(4)
High Courts03 Mar 2010
Sylvania and Laxman Karamchari Sangh Vs Smt. Shyama Aggarwal and Others
Delhi High Court · (2010) 03 DEL CK 0100
High Courts03 Mar 2010Dismissed
Neeraj Kumar Vs Joint Commissioner, Navodaya Vidyalaya Samiti
Delhi High Court · (2010) 03 DEL CK 0097
Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)Constitution of India, 1950 — Article 311
High Courts03 Mar 2010Dismissed
R.K. Garg Vs D.D. Gautam and Another
Delhi High Court · (2010) 03 DEL CK 0090
High Courts03 Mar 2010
Chhota Khan Vs State
Delhi High Court · (2010) 03 DEL CK 0087
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts03 Mar 2010
Shanti Devi and Others Vs Ghasia Kachhap and Others
Delhi High Court · (2010) 4 ILR Delhi 412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts03 Mar 2010
Dr. Abdul Khalique Vs Ministry of Transport and Power
Delhi High Court · (2010) 03 DEL CK 0081
Delhi Electricity Supply Code and Performance Standard Regulations, 2007 — Regulation 21
High Courts03 Mar 2010
Kuldeep Singh Vs Government of NCT and Another
Delhi High Court · (2010) 03 DEL CK 0080
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4), 41, 41(1)
High Courts03 Mar 2010Dismissed
Ashit Kumar Jain Vs New Delhi Municipal Council and Another
Delhi High Court · (2010) 03 DEL CK 0079
High Courts03 Mar 2010Dismissed
Dr. M.B. Pahari Vs Union of India (UOI) and Another
Delhi High Court · (2010) 03 DEL CK 0077
Central Civil Services (Conduct) Rules, 1964 — Rule 18(2), 3(1)Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2)Constitution of India, 1950 — Article 226
High Courts03 Mar 2010
Swastik Sales Corporation and Others Vs Advanced Medical Optics (I) Pvt. Ltd.
Delhi High Court · (2010) 03 DEL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 3, 72
High Courts03 Mar 2010Allowed
Anoop Jain Vs Sonia Gupta and Another
Delhi High Court · (2010) 3 ILR Delhi 654
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7Guardians and Wards Act, 1890 — Section 25
High Courts03 Mar 2010Dismissed
Bhagirath Ram Vs Shakuntala Rani (substituted by) Balvinder Singh and Satinder Pal Singh
Delhi High Court · (2010) 03 DEL CK 0010
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(11)
High Courts02 Mar 2010Dismissed
Matru Lal Vs Suraj Pal
Delhi High Court · (2010) 03 DEL CK 0409
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts02 Mar 2010Dismissed
Sir Sobha Singh and Sons and Others Vs Bimla Devi and Others
Delhi High Court · (2010) 03 DEL CK 0396
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Mar 2010Dismissed
Ishwar Industries Limited Vs Nulon India Limited
Delhi High Court · (2010) 03 DEL CK 0357
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 3AConstitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts02 Mar 2010Dismissed
Smt. Suman Vs Shri Anil Kumar
Delhi High Court · (2010) 03 DEL CK 0314
Hindu Marriage Act, 1955 — Section 24