COURT ARCHIVE

Delhi High Court judgments, 2010

3,927 judgments · page 161 of 197

High Courts02 Mar 2010

Xavier Institute of Social Service Vs Employees'' Provident Fund Appellate and Others

Delhi High Court · (2010) 3 LLJ 816

Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7I

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High Courts02 Mar 2010Allowed

Devender Kumar Vs Bishno Devi and Others

Delhi High Court · (2010) 03 DEL CK 0173

Constitution of India, 1950 — Article 227

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High Courts02 Mar 2010Dismissed

Smt. Poonam Manchanda Vs The Presiding Officer and Others

Delhi High Court · (2010) 03 DEL CK 0172

Constitution of India, 1950 — Article 227

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High Courts02 Mar 2010Allowed

Arun Kumar Tandon Vs Akash Telecom Private Limited and Another

Delhi High Court · (2010) 2 ILR Delhi 727

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, 151Registration Act, 1908 — Section 17, 17(1A), 49Stamp Act, 1899 — Article 23A, 35

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High Courts02 Mar 2010Dismissed

Geeta Bhutani Vs Sat Narain Gupta and Sons and Others

Delhi High Court · (2010) 03 DEL CK 0170

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts02 Mar 2010Allowed

Ramesh Chander Gupta Vs Iqbal Singh and Others

Delhi High Court · (2010) 03 DEL CK 0169

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts02 Mar 2010

Shemsher Singh Vs S. Regunthan Chief Secretary and Others

Delhi High Court · (2010) 169 DLT 141 : (2010) 4 SLR 567

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High Courts02 Mar 2010

Hans Raj Sharma and Others Vs State Govt. of N.C.T. of Delhi

Delhi High Court · (2010) CriLJ 4664

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 34, 498A

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High Courts02 Mar 2010Dismissed

Rakesh Sharma Vs Usha

Delhi High Court · (2010) 03 DEL CK 0149

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 15(1), 26, 27

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High Courts02 Mar 2010Allowed

Union of India (UOI) and Others Vs Lt. Col. Bhim Sen

Delhi High Court · (2010) 03 DEL CK 0146

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7

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High Courts02 Mar 2010Dismissed

PGA Travel Consultants Inc. and Another Vs Harish Chander Aggarwal

Delhi High Court · (2010) 03 DEL CK 0126

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Constitution of India, 1950 — Article 227

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High Courts02 Mar 2010Dismissed

Akhlaq Ahmad Vs State of NCT of Delhi and Others

Delhi High Court · (2010) 03 DEL CK 0118

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High Courts02 Mar 2010Allowed

Delhi Development Authority Vs Land Acquisition Collector and Others

Delhi High Court · (2010) 167 DLT 773

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 50, 50(2)

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High Courts02 Mar 2010Dismissed

Bhagwati Rana and Another Vs Union of India (UOI) and Others

Delhi High Court · (2010) 03 DEL CK 0109

Constitution of India, 1950 — Article 14, 16, 226

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High Courts02 Mar 2010Allowed

National Cooperative Union of India Vs Presiding Officer, Industrial Tribunal No. III and Others

Delhi High Court · (2010) 03 DEL CK 0082

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High Courts02 Mar 2010Dismissed

Ruchika Bindra Vs Harvinder Singh Bindra

Delhi High Court · (2010) 158 PLR 10 : (2011) 7 RCR(Civil) 945

Constitution of India, 1950 — Article 227

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High Courts28 Feb 2010Allowed

Tara Singh Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2010) 02 DEL CK 0222

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High Courts26 Feb 2010

Kiran Mehlawat Vs State

Delhi High Court · (2010) CriLJ 2614

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High Courts26 Feb 2010Dismissed

National Insurance Co. Ltd. Vs Shrikant and Others

Delhi High Court · (2011) 1 TAC 230

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High Courts26 Feb 2010Dismissed

DDA Vs P.C. Jain

Delhi High Court · (2010) 02 DEL CK 0309

Constitution of India, 1950 — Article 226

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