High Courts04 Mar 2010Dismissed
Naresh Kumar and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2010) 174 DLT 355
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 12, 13A, 17(1)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 159 of 197
High Courts04 Mar 2010Dismissed
Union of India (UOI) and Another Vs Sh. Chuttan
Delhi High Court · (2010) 03 DEL CK 0073
Central Civil Services (Pension) Rules, 1972 — Rule 88Constitution of India, 1950 — Article 226
High Courts04 Mar 2010Dismissed
Union of India (UOI) Vs Shri Devendra Kumar Singh and Others
Delhi High Court · (2010) 03 DEL CK 0057
Central Civil Services (Pension) Rules, 1972 — Rule 26(2)
High Courts04 Mar 2010
State Vs Mukesh Kumar Gupta
Delhi High Court · (2010) 03 DEL CK 0056
Penal Code, 1860 (IPC) — Section 304
High Courts04 Mar 2010
Humboldt Wedag GMBH Vs Dalmia Cement Ventures Ltd. and Others
Delhi High Court · (2010) 03 DEL CK 0046
Arbitration and Conciliation Act, 1996 — Section 9
High Courts04 Mar 2010Dismissed
Chhote Lal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0033
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(2)
High Courts04 Mar 2010Dismissed
Meenakshi Malik Vs The Secretary, Indian Council of Agricultural Research
Delhi High Court · (2010) 03 DEL CK 0025
Constitution of India, 1950 — Article 226
High Courts03 Mar 2010
Shiddhi Gopal Dixit @ Siddh Gopal Dixit Vs Siya Ram and Others
Delhi High Court · (2012) ACJ 165 : (2012) 3 TAC 695
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts03 Mar 2010
The Mgt. of Director (Garden) DDA Vs P.O. Labour Court-V and Another
Delhi High Court · (2010) 03 DEL CK 0343
Industrial Disputes Act, 1947 — Section 17
High Courts03 Mar 2010Allowed
Charan Singh Vs Union of India (UOI)
Delhi High Court · (2011) 177 DLT 357
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 28, 4
High Courts03 Mar 2010
New India Assurance Co. Ltd. Vs Sumita and Others
Delhi High Court · (2011) ACJ 1863
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts03 Mar 2010Allowed
Ratan Singh and Another Vs Abdul Mannan and Others
Delhi High Court · (2011) 1 TAC 365
High Courts03 Mar 2010
Chander Kala and Others Vs Banarasi Das
Delhi High Court · (2011) 177 DLT 88
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Provincial Small Cause Courts Act, 1887 — Section 15, 17, 23
High Courts03 Mar 2010Dismissed
B.D. Luthra, Ex. Chief Manager, Punjab National Bank, Minto Road Branch Vs The Chairman and Managing Director, Punjab National Bank and The General Manager, Punjab National Bank
Delhi High Court · (2010) 03 DEL CK 0193
Punjab National Bank (Employees) Pension Regulations, 1995 — Regulation 20(3)Punjab National Bank Officer Employees (Discipline and Appeal) Regulations, 1977 — Regulation 4, 6, 6(13), 6(3), 6(5)Punjab National Bank Officer Employees Conduct Regulations, 1977 — Regulation 24, 3(1)
High Courts03 Mar 2010
Jeewan Builders Vs Delhi Development Authority
Delhi High Court · (2010) 03 DEL CK 0192
Arbitration Act, 1940 — Section 30, 33
High Courts03 Mar 2010Dismissed
Royal Airways Limited Vs Varuna Agro Proteins Limited
Delhi High Court · (2010) 03 DEL CK 0191
Arbitration and Conciliation Act, 1996 — Section 34
High Courts03 Mar 2010Dismissed
Duli Chand Vs P.O., Labour Court-VIII and Another
Delhi High Court · (2010) 03 DEL CK 0190
Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 9
High Courts03 Mar 2010Dismissed
Asha Kiran Vs Chairman (Delhi Subordinate Services Selection Board)
Delhi High Court · (2010) 03 DEL CK 0177
High Courts03 Mar 2010Dismissed
Ram Niwas Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0175
Constitution of India, 1950 — Article 14, 16, 226Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 17, 8
High Courts03 Mar 2010Dismissed
Yashpal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0174
Constitution of India, 1950 — Article 14, 16, 226Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 17, 8