High Courts05 Mar 2010
Cholamandalam MS Gen. Ins. Co. Ltd. Vs Smt. Manoj and Others
Delhi High Court · (2011) ACJ 1601
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 158 of 197
High Courts05 Mar 2010
Gas Authority of India Vs PCP International Ltd. and Another PCP International Ltd. and Another Vs Gas Authority of India
Delhi High Court · (2010) 03 DEL CK 0210
Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(2)
High Courts05 Mar 2010Dismissed
J. Kimatrai and Co. and Others Vs Kapil Monga and Others
Delhi High Court · (2010) 03 DEL CK 0209
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 11, Order 9 Rule 7Constitution of India, 1950 — Article 227
High Courts05 Mar 2010Dismissed
Union of India (UOI) Vs Chenab Construction Joint Venture
Delhi High Court · (2010) 4 ILR Delhi 163
Arbitration and Conciliation Act, 1996 — Section 31(7), 33, 34Contract Act, 1872 — Section 23, 55, 73
High Courts05 Mar 2010
A.A.U.I. Service Station and Another Vs Indian Oil Corporation and Another
Delhi High Court · (2010) 03 DEL CK 0098
Arbitration and Conciliation Act, 1996 — Section 34
High Courts05 Mar 2010Dismissed
Bunkar Allottee Union Vs DDA and Others
Delhi High Court · (2010) 03 DEL CK 0078
High Courts05 Mar 2010Dismissed
The Assistant Provident Fund Commissioner, EPFO Vs Ansal Housing and Construction Limited and Another
Delhi High Court · (2010) 03 DEL CK 0070
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7, 7I, 7O
High Courts05 Mar 2010
GEO Miller and Co. Pvt. Ltd. Vs Indian Oil Corporation Limited
Delhi High Court · (2010) 03 DEL CK 0065
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 14
High Courts05 Mar 2010Dismissed
Varsha Mahavra Vs Delhi Subordinate Services Selection Board and Others
Delhi High Court · (2010) 2 SLR 575
Constitution of India, 1950 — Article 14, 16
High Courts05 Mar 2010
RPG Communication Holdings Pvt. Ltd. Vs J. Bala Murgan and Others
Delhi High Court · (2010) 4 CompLJ 337
Arbitration and Conciliation Act, 1996 — Section 24, 42, 8, 9
High Courts05 Mar 2010
Suresh Nanda Vs Union of India (UOI) and Another
Delhi High Court · (2010) 2 ILR Delhi 734
Constitution of India, 1950 — Article 19(1), 21Passports Act, 1967 — Section 10, 10(1), 10(2), 10(3), 10(7)Passports Rules, 1980 — Rule 14
High Courts04 Mar 2010
Laloo @ Laloo Ghai Vs State
Delhi High Court · (2010) 03 DEL CK 0385
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 471, 474, 489B, 489C
High Courts04 Mar 2010Disposed Off
Delhi Transport Corporation Vs Kuldeep Singh
Delhi High Court · (2011) 176 DLT 358 : (2011) 128 FLR 810 : (2011) LLR 400
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts04 Mar 2010Allowed
The Oriental Insurance Co.Ltd. Vs Kulwant Kaur and Others
Delhi High Court · (2010) 03 DEL CK 0320
Motor Vehicles Act, 1988 — Section 166, 166A
High Courts04 Mar 2010Dismissed
Raghubir Modi Vs Registrar Cooperative Societies and Ors
Delhi High Court · (2010) 03 DEL CK 0285
Delhi Co-operative Societies Act, 1972 — Section 61Delhi Co-operative Societies Act, 2003 — Section 104, 105, 110, 112, 114Delhi Co-operative Societies Rules, 2007 — Rule 129, 129(3)
High Courts04 Mar 2010Dismissed
Harish Chand Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0204
Industrial Disputes Act, 1947 — Section 11A
High Courts04 Mar 2010
Siel Edible Oils Limited (SEOL) Vs Khemka Sales (P) Ltd.
Delhi High Court · (2010) 03 DEL CK 0202
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts04 Mar 2010Dismissed
Ram Niwas Vs Delhi Transport Corporation
Delhi High Court · (2010) 03 DEL CK 0197
High Courts04 Mar 2010Dismissed
Rajesh Sinha Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0194
Constitution of India, 1950 — Article 14, 16, 226Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 17, 8
High Courts04 Mar 2010
Simplex Infrastructures Ltd. Vs National Highways Authority of India
Delhi High Court · (2010) 03 DEL CK 0158
Arbitration Act, 1940 — Section 41Arbitration and Conciliation Act, 1996 — Section 36, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 35