High Courts09 Mar 2010
Smt. Sudama Vs State
Delhi High Court · (2010) 03 DEL CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 381
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 156 of 197
High Courts09 Mar 2010
Castrol Ltd. and Another Vs Gupta Trading Co. and Another
Delhi High Court · (2010) 03 DEL CK 0335
Trade Marks Act, 1999 — Section 2
High Courts09 Mar 2010Disposed Off
Babu Lal Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 03 DEL CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts09 Mar 2010Dismissed
Pearey Lal Workshop Pvt. Ltd. Vs Raghunandan Saran Ashok Saran (HUF)
Delhi High Court · (2010) 03 DEL CK 0311
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 50
High Courts09 Mar 2010
Balkishan Yadav Vs Shri Ranbir Yadav and State Bank of India
Delhi High Court · (2010) 03 DEL CK 0221
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(4), Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 340Limitation Act, 1963 — Article 52
High Courts09 Mar 2010Dismissed
Union of India (UOI) Vs Sushila Singh
Delhi High Court · (2010) 03 DEL CK 0201
High Courts09 Mar 2010Allowed
Raman Kumar Gambhir and Others Vs Sangee Communications Pvt. Ltd.
Delhi High Court · (2010) 03 DEL CK 0199
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 37 Rule 4
High Courts09 Mar 2010Dismissed
Frick India Limited Vs Manmohan Kaur and Others
Delhi High Court · (2010) 03 DEL CK 0198
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts09 Mar 2010
State (Delhi Admn.) Vs Shiv Shankar
Delhi High Court · (2010) 2 Crimes 5
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(3), 16Prevention of Food Adulteration Rules, 1955 — Rule 17, 7
High Courts09 Mar 2010
Gopal Kashyap @ Gopal Krishan @ Bhure Vs State
Delhi High Court · (2010) 03 DEL CK 0167
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts09 Mar 2010Dismissed
S.N. Singh Vs University of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0135
High Courts09 Mar 2010
Azim Vs State
Delhi High Court · (2010) 03 DEL CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 34, 361, 366, 372, 376
High Courts09 Mar 2010
Ram Avtar Vs The State
Delhi High Court · (2010) 03 DEL CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304, 307, 308
High Courts09 Mar 2010
New India Assurance Co. Ltd. Vs Sibaram Mandal and Others
Delhi High Court · (2010) 03 DEL CK 0092
High Courts08 Mar 2010Allowed
Shri Balley Vs M.C.D. and Others
Delhi High Court · (2010) 6 ILR Delhi 44
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts08 Mar 2010Dismissed
B.A. Security Agents Employees Union Vs Regional Labour Commissioner and Others
Delhi High Court · (2010) 127 FLR 643 : (2010) 4 LLJ 769
Industrial Disputes Act, 1947 — Section 31, 33, 33(1), 34Trade Unions Act, 1926 — Section 13
High Courts08 Mar 2010
Arizona Printers and Packers Ltd. and Another Vs State Bank of Patiala and Another
Delhi High Court · (2010) 3 BC 161
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts08 Mar 2010Dismissed
Happy Himalaya Construction Company Vs DDA and Others
Delhi High Court · (2010) 03 DEL CK 0316
Constitution of India, 1950 — Article 226, 227
High Courts08 Mar 2010Dismissed
Ex. Sepoy/Driver Mahesh Kumar Vs Union of India and Others
Delhi High Court · (2010) 03 DEL CK 0284
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts08 Mar 2010Dismissed
Gurpreet Singh Vs Smt. Dimple and Another
Delhi High Court · (2010) 03 DEL CK 0280
Hindu Marriage Act, 1955 — Section 13(1), 24Penal Code, 1860 (IPC) — Section 34, 406, 498A