High Courts21 Jan 2010
Anant Raj Agencies Properties Vs State Bank of Patiala
Delhi High Court · (2010) 167 DLT 138
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 186 of 197
High Courts21 Jan 2010
Union of India (UOI) and Others Vs Ashwini Kumar Nim
Delhi High Court · (2010) 01 DEL CK 0142
High Courts21 Jan 2010
Prem Chand Gupta Vs State and Another
Delhi High Court · (2010) 01 DEL CK 0139
High Courts21 Jan 2010Dismissed
Union of India (UOI) and Others Vs Mohd. Ilias
Delhi High Court · (2010) 01 DEL CK 0120
High Courts21 Jan 2010Dismissed
Manita Khurana Vs Indra Khurana
Delhi High Court · AIR 2010 Delhi 69 : (2010) 167 DLT 58 : (2010) 1 DMC 386 : (2010) 6 RCR(Criminal) 983
High Courts21 Jan 2010Dismissed
Delhi Transport Corporation Vs Sh. Vinod Kumar
Delhi High Court · (2010) 3 LLJ 838
High Courts21 Jan 2010Dismissed
Surinder Singh and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 01 DEL CK 0085
High Courts21 Jan 2010Dismissed
C.R. Park M, N and P Blocks Residents Welfare Association and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 167 DLT 53 : (2010) 3 ILR Delhi 203 : (2010) 6 RCR(Criminal) 989
High Courts21 Jan 2010
Union of India (UOI) Vs The People Engineering and Motors Works
Delhi High Court · (2010) 01 DEL CK 0073
High Courts21 Jan 2010
Dr. Debangshu Dam Vs East West Rescue Private Limited
Delhi High Court · (2010) 01 DEL CK 0067
High Courts21 Jan 2010Dismissed
Belco Enterprises Vs Delhi Transport Corporation
Delhi High Court · (2010) 01 DEL CK 0064
High Courts21 Jan 2010
Prem G.S. International Vs Union of India (UOI) and Another
Delhi High Court · (2010) 173 ECR 105
High Courts21 Jan 2010Dismissed
Navneet Kaushal, Rajni Kaushal Vs Union of India (UOI) Ministry of Defence
Delhi High Court · (2010) 01 DEL CK 0023
High Courts21 Jan 2010Dismissed
Rohit Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2010) 01 DEL CK 0020
High Courts21 Jan 2010Dismissed
Shri Ranbir Singh Vs Union of India (UOI) and Another
Delhi High Court · (2010) 01 DEL CK 0006
High Courts20 Jan 2010Dismissed
Sukha Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 3 ILR Delhi 193 : (2010) 1 SLR 707
High Courts20 Jan 2010Allowed
Raam Tyres Ltd. and Another Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2010) 155 CompCas 80
High Courts20 Jan 2010
Savitri and Others Vs Mohan Singh and Others
Delhi High Court · (2010) 01 DEL CK 0344
High Courts20 Jan 2010Allowed
Chiranji Lal and Another Vs Mangat Ram and Others
Delhi High Court · (2011) ACJ 614 : (2010) 4 ILR Delhi 474
Motor Vehicles Act, 1988 — Section 163A, 168