High Courts18 Mar 2010Dismissed
Sh. Chotte Lal Vs DDA and Others
Delhi High Court · (2010) 03 DEL CK 0245
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 150 of 197
High Courts18 Mar 2010
Sanjeev Malhotra Vs L.G. of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0244
High Courts18 Mar 2010Dismissed
Jitender Kumar @ Jitu Vs State
Delhi High Court · (2010) 03 DEL CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162
High Courts18 Mar 2010Dismissed
Surender Singh Vs State of Delhi
Delhi High Court · (2010) 03 DEL CK 0195
Penal Code, 1860 (IPC) — Section 302, 307
High Courts18 Mar 2010
Ravinder and Others Vs Union of India (UOI) and Another Panna Lal Shahu and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0179
High Courts18 Mar 2010
Bajaj Allianz Insurance Co. Ltd. Vs Sarla Devi and Others
Delhi High Court · (2010) 03 DEL CK 0160
High Courts18 Mar 2010Dismissed
Sh. Vimal Khanna and Another Vs Sh. Kishan chand khanna
Delhi High Court · (2010) 03 DEL CK 0159
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 15 Rule 1, Order 7 Rule 6, 151, 96Transfer of Property Act, 1882 — Section 111
High Courts18 Mar 2010Dismissed
Union of India (UOI) Vs S.L. Saxena
Delhi High Court · (2010) 03 DEL CK 0145
Constitution of India, 1950 — Article 226
High Courts18 Mar 2010Dismissed
Union of India (UOI) Vs M.L. Sharma
Delhi High Court · (2010) 03 DEL CK 0119
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 18Central Civil Services (Conduct) Rules, 1964 — Rule 18, 4
High Courts18 Mar 2010Dismissed
Sh. Jiwan Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0103
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts18 Mar 2010
Mohd. Naseem Vs The State
Delhi High Court · (2010) 167 DLT 104
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 326, 34, 392, 397
High Courts18 Mar 2010Dismissed
Anit Kumar Vs The Chairman Tariff Authority for Major Ports and Others
Delhi High Court · (2010) 03 DEL CK 0054
Constitution of India, 1950 — Article 12Major Port Trusts Act, 1963 — Section 48, 49, 50
High Courts18 Mar 2010
Tarun Yadav Vs B.S.E.S. Rajdhani Power Ltd.
Delhi High Court · (2010) 03 DEL CK 0017
High Courts18 Mar 2010Dismissed
Ram Sahai Meena (Sub Inspector) Vs Union of India (UOI) and Another
Delhi High Court · (2010) 03 DEL CK 0016
Constitution of India, 1950 — Article 226Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 24(3)
High Courts17 Mar 2010
Dhall Traders Pvt. Ltd. Vs United Breweries Ltd.
Delhi High Court · (2010) 171 DLT 180 : (2010) 3 ILR Delhi 680
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 23 Rule 1, Order 34 Rule 14
High Courts17 Mar 2010
Indro and Others Vs Satish and Others
Delhi High Court · (2010) 03 DEL CK 0407
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts17 Mar 2010
Subrata Brahma Vs State
Delhi High Court · (2010) 03 DEL CK 0402
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts17 Mar 2010Allowed
Sonu Vs State (NCT) of Delhi
Delhi High Court · (2010) 167 DLT 812
Penal Code, 1860 (IPC) — Section 361, 363, 366, 375, 376
High Courts17 Mar 2010Allowed
The Management of Municipal Corporation of Delhi Vs Shri Ram Kishan and Another
Delhi High Court · (2010) 03 DEL CK 0363