High Courts16 Mar 2010Dismissed
Shri Puneet Parkash Vs Shri Jai Parkash and Others
Delhi High Court · (2010) 03 DEL CK 0375
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 39 Rule 2AContempt of Courts Act, 1971 — Section 13
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 152 of 197
High Courts16 Mar 2010
Institute of Economic Growth Vs Controlling Officer under the Payment of Gratuity Act and Another
Delhi High Court · (2010) 125 FLR 560 : (2010) 5 ILR Delhi 123 : (2010) 3 LLJ 359
Delhi Shops and Establishments Act, 1954 — Section 2(5), 2(9)Payment of Gratuity Act, 1972 — Section 1(3)
High Courts16 Mar 2010Dismissed
Commissioner of Transport Vs Sanjay Chillar
Delhi High Court · (2010) 03 DEL CK 0329
Constitution of India, 1950 — Article 226
High Courts16 Mar 2010Allowed
Sh. Bheeshma Sharma Vs Sh. Sahab Singh Chauhan and Others
Delhi High Court · (2010) 6 ILR Delhi 103
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Conduct of Elections Rules, 1961 — Rule 49(S), 55, 55C, 56, 56CCriminal Procedure Code, 1973 (CrPC) — Section 340
High Courts16 Mar 2010Dismissed
Durga Prasad, LDC and Others Vs M.C.D. and Another
Delhi High Court · (2010) 03 DEL CK 0304
Constitution of India, 1950 — Article 14, 226
High Courts16 Mar 2010Dismissed
Sh. Shambhu Dutt Vs Union of India and Others
Delhi High Court · (2010) 03 DEL CK 0296
Constitution of India, 1950 — Article 226
High Courts16 Mar 2010Dismissed
Srei Venture Capital Limited and Another Vs Vijay Gopal Jindal
Delhi High Court · (2010) 03 DEL CK 0124
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 151
High Courts16 Mar 2010
Kalka Prasad Agarwal and Another Vs Lieutenant Governor of Delhi and Others Shri Ajeet Prasad Aggarwal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0122
Constitution of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 10, 12, 13A, 18, 18(1)
High Courts16 Mar 2010Allowed
Parmeshwari Vs State
Delhi High Court · (2010) 03 DEL CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 452
High Courts16 Mar 2010Dismissed
Amit Jain Vs Union of India (UOI) and Another
Delhi High Court · (2010) 03 DEL CK 0101
Constitution of India, 1950 — Article 226
High Courts16 Mar 2010
Soran Singh Vs State
Delhi High Court · (2010) 1 DMC 866
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts16 Mar 2010Dismissed
Naresh Singh and Others Vs Bharat Sanchar Nigam Limited and Others
Delhi High Court · (2010) 03 DEL CK 0024
Constitution of India, 1950 — Article 226
High Courts16 Mar 2010Allowed
Delhi Transport Corporation Vs Om Parkash
Delhi High Court · (2010) 125 FLR 563
Constitution of India, 1950 — Article 41Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts15 Mar 2010Allowed
Rathi Graphic and Technologies Ltd. Vs Shri Sunil K. Jain and Another
Delhi High Court · (2010) 03 DEL CK 0331
General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 141
High Courts15 Mar 2010
Suresh Kumar Vs Satish Mehra and Another
Delhi High Court · (2010) 3 ILR Delhi 676
Arbitration Act, 1940 — Section 34Stamp Act, 1899 — Section 33, 35, 38Transfer of Property Act, 1882 — Section 53A
High Courts15 Mar 2010
Bharat Sanchar Nigam Ltd. Vs Haryana Telecom Ltd.
Delhi High Court · (2010) 3 CompLJ 762
Arbitration and Conciliation Act, 1996 — Section 11, 31, 31(5), 33, 34Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts15 Mar 2010
Sobhagya Advertising Service and Others Vs Mrs. Saraswati Devi (through LRs.) and Others
Delhi High Court · (2010) 158 PLR 42
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(2), Order 41 Rule 21, 2(12)Delhi Rent Control Act, 1958 — Section 3, 50
High Courts15 Mar 2010Allowed
Virender Singh Vs State
Delhi High Court · (2010) 03 DEL CK 0208
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2), 506
High Courts15 Mar 2010
M.M.T.C. Limited Vs Mukta Sons
Delhi High Court · (2010) 174 ECR 204 : (2010) 257 ELT 408
Limitation Act, 1963 — Article 23
High Courts15 Mar 2010Allowed
Sarvind Kumar @ Sonu Vs State
Delhi High Court · (2010) 03 DEL CK 0068
Penal Code, 1860 (IPC) — Section 302, 394, 411