High Courts15 Mar 2010
Commissioner of Income Tax-III Vs Sutlej Industries Ltd.
Delhi High Court · (2010) 231 CTR 80 : (2010) 325 ITR 331 : (2010) 190 TAXMAN 136
Income Tax Act, 1961 — Section 115WD, 115WE(1), 115WH, 139, 140A
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 153 of 197
High Courts15 Mar 2010
Van Oord ACZ India (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 230 CTR 365 : (2010) 171 DLT 150 : (2010) 323 ITR 130 : (2010) 189 TAXMAN 232
Income Tax Act, 1961 — Section 10, 143, 143(3), 147, 148
High Courts12 Mar 2010
Vishnu Kumar and Another Vs State and Another
Delhi High Court · (2010) 03 DEL CK 0422
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 361, 363, 366, 366A, 376
High Courts12 Mar 2010Allowed
Shri Rehmat Ullah (Deceased) thru. L.Rs. Vs Mst. Hassan Bano and Others
Delhi High Court · (2010) 03 DEL CK 0420
Constitution of India, 1950 — Article 227
High Courts12 Mar 2010Dismissed
Students Islamic Movement of India Vs The Secretary, Home and Others
Delhi High Court · (2010) 6 ILR Delhi 88
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 102Delhi Police Act, 1978 — Section 33
High Courts12 Mar 2010Dismissed
Suresh @ Suresh Singh Vs State (NCT) of Delhi
Delhi High Court · (2010) CriLJ 3675
High Courts12 Mar 2010
Matrumal Dhannalal Oil Mill Vs Abhishek Enterprises
Delhi High Court · (2010) 43 PTC 26
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11, 151, 20Copyright Act, 1957 — Section 62, 62(2)Trade Marks Act, 1999 — Section 134, 135
High Courts12 Mar 2010Dismissed
Niranjan Kumar Vs Poonam Chawla
Delhi High Court · (2010) 03 DEL CK 0240
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, 148, 151
High Courts12 Mar 2010Allowed
Kishan Chand Vs Govt. of N.C.T. and Others
Delhi High Court · (2010) 169 DLT 32
Constitution of India, 1950 — Article 21, 226
High Courts12 Mar 2010Dismissed
Radhey Shyam Garg Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0222
Constitution of India, 1950 — Article 226
High Courts12 Mar 2010
Manju Vs State
Delhi High Court · (2010) CriLJ 2370
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts12 Mar 2010Dismissed
Mahavir Parshad Lamboria and Another Vs Joginder Kaur and Others
Delhi High Court · (2010) 03 DEL CK 0151
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 151
High Courts12 Mar 2010Dismissed
Shri Ramesh Chand Goyal Vs The Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 4 ILR Delhi 544
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts12 Mar 2010Dismissed
Prithipal Singh Vs State
Delhi High Court · (2010) 03 DEL CK 0144
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 302, 365
High Courts12 Mar 2010
Sardar Malkiat Singh Vs Kanwaljit Kaur and Others
Delhi High Court · (2010) 2 DMC 848 : (2010) 158 PLR 59
Protection of Women From Domestic Violence Act, 2005 — Section 17, 17(1), 19(1), 2
High Courts12 Mar 2010Allowed
Bharat Sanchar Nigam Limited Vs Haryana Telecom Limited
Delhi High Court · (2010) 03 DEL CK 0110
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)Contract Act, 1872 — Section 73, 74
High Courts12 Mar 2010Allowed
Pappu Vs The Management of Rajiv Auto Mobiles Workshop and Showroom and Another
Delhi High Court · (2010) 168 DLT 628 : (2010) 125 FLR 888 : (2010) 4 ILR Delhi 547
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts12 Mar 2010
State (Govt. of NCT of Delhi) Vs Rajnish Kumar Singhal and Others Trilok Chand Singhal and Others Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 03 DEL CK 0094
Penal Code, 1860 (IPC) — Section 306, 406, 498A
High Courts12 Mar 2010Dismissed
Chand Lal Surana and Another Vs Dharambir Saini and Another
Delhi High Court · (2010) 03 DEL CK 0093
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 151
High Courts12 Mar 2010Dismissed
All India Institute of Medical Sciences Vs Sh. Mohan Lal
Delhi High Court · (2010) 03 DEL CK 0037
Constitution of India, 1950 — Article 226