High Courts17 Mar 2010
The Management of DTC Vs Thakur Prasad Tiwari and Others
Delhi High Court · (2010) 03 DEL CK 0360
Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 151 of 197
High Courts17 Mar 2010Dismissed
Ritu Chadha Vs Ankur Chadha
Delhi High Court · (2010) 03 DEL CK 0321
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 151Hindu Marriage Act, 1955 — Section 12, 13
High Courts17 Mar 2010Dismissed
P.P. Buildwell Pvt. Ltd. Vs Central Govt. of India and Another
Delhi High Court · (2010) 44 PTC 404
Trade Marks Act, 1999 — Section 124, 124(1), 30(2)(e)
High Courts17 Mar 2010Allowed
Shiv Shakti Brick Kiln Owners Association Vs Union of India
Delhi High Court · (2010) 3 ILR Delhi 694
Contract Act, 1872 — Section 25(3)
High Courts17 Mar 2010
Swarn Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0243
High Courts17 Mar 2010
Anil Gulia Vs The State
Delhi High Court · (2010) 2 Crimes 309
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts17 Mar 2010
Royal Sundaram Alliance Insurance Vs Santosh and Others
Delhi High Court · (2010) 03 DEL CK 0155
High Courts17 Mar 2010
Surendra Singh Vs Competent Authorty (Delhi Land)
Delhi High Court · (2010) 03 DEL CK 0154
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts17 Mar 2010Allowed
Manoj Kumar Vs State
Delhi High Court · (2010) 03 DEL CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts17 Mar 2010
Gulab @ Guru Vs State of The NCT of Delhi
Delhi High Court · (2010) 03 DEL CK 0140
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Mar 2010Dismissed
Sashikant Rajguru Vs State
Delhi High Court · (2010) 03 DEL CK 0139
Criminal Law (Amendment) Act, 1932 — Section 10Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 190, 190(1), 2, 482Penal Code, 1860 (IPC) — Section 323, 328, 341, 342, 366
High Courts17 Mar 2010
Rohit Shekhar Vs Narayan Dutt Tiwari
Delhi High Court · (2010) 2 CivCC 452 : (2010) 168 DLT 326
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 15, 16Limitation Act, 1963 — Article 120, 22
High Courts17 Mar 2010
Bansi Lal Vs B.S.E.S. Rajdhani Power Ltd.
Delhi High Court · (2010) 03 DEL CK 0105
High Courts17 Mar 2010
Rajesh and Others Vs State
Delhi High Court · (2010) 03 DEL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 307, 319, 320
High Courts17 Mar 2010Dismissed
Central Council for Research in Ayurvedi and Sidha Vs Shri Rakesh Agarwal and Another
Delhi High Court · (2010) 03 DEL CK 0022
High Courts17 Mar 2010
Parminder Singh and Others Vs Financial Commissioner and Others Jitender Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 171 DLT 220
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 21(2), 42
High Courts17 Mar 2010
Municipal Corporation of Delhi Vs Prabhat Construction and Another
Delhi High Court · (2010) 03 DEL CK 0019
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 19
High Courts16 Mar 2010
Ram Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0380
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts16 Mar 2010Dismissed
Shri Harish Chander Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0377
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts16 Mar 2010Dismissed
Amit Goel and Another Vs State Bank of India and Others
Delhi High Court · (2010) 03 DEL CK 0376
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10