High Courts22 Mar 2010Dismissed
Subhash Vs State and Others
Delhi High Court · (2010) 03 DEL CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 365
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 148 of 197
High Courts22 Mar 2010Dismissed
Sushil Kumar Vs Government of NCT of Delhi and others
Delhi High Court · (2010) 03 DEL CK 0283
Constitution of India, 1950 — Article 226
High Courts22 Mar 2010Dismissed
Municipal Corporation of Delhi Vs Sh. Bharat Bhushan
Delhi High Court · (2010) 03 DEL CK 0282
Constitution of India, 1950 — Article 226
High Courts22 Mar 2010Allowed
Krishna Basra Vs MCD and Another
Delhi High Court · (2010) 03 DEL CK 0254
High Courts22 Mar 2010
Om Kumar Vs Suresh Chanchal and Others
Delhi High Court · (2010) 03 DEL CK 0253
Contract Act, 1872 — Section 35
High Courts22 Mar 2010Dismissed
Tek Chand Vs Rattan Lal and Others
Delhi High Court · (2010) 03 DEL CK 0252
Constitution of India, 1950 — Article 227
High Courts22 Mar 2010
Sameer Wason and Another Vs Rajinder Kumar Lamba
Delhi High Court · (2010) 4 ILR Delhi 566
Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(2), 15, 26
High Courts22 Mar 2010Allowed
Mangat Ram Vs Ashok Kumar Sharma
Delhi High Court · (2010) 3 CivCC 531 : (2010) 168 DLT 634 : (2010) 158 PLR 40
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63, 65, 65A
High Courts22 Mar 2010
Master Sewa Ram Vs Vijay and Others
Delhi High Court · (2010) 03 DEL CK 0214
Motor Vehicles Act, 1988 — Section 146, 196
High Courts22 Mar 2010
Bijender Singh Vs State
Delhi High Court · (2010) 03 DEL CK 0213
Penal Code, 1860 (IPC) — Section 304
High Courts22 Mar 2010Dismissed
Madan Lal Vs The State N.C.T. of Delhi
Delhi High Court · (2010) 03 DEL CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts22 Mar 2010Allowed
Shri Jagdish Rana and Others Vs Government of N.C.T. of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0147
High Courts22 Mar 2010
Shri Dharampal Arora Vs Share Tips, Shri Ashok Mehta and Shrimati Ashok Mehta
Delhi High Court · (2010) 03 DEL CK 0123
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Evidence Act, 1872 — Section 101, 114General Clauses Act, 1897 — Section 27
High Courts22 Mar 2010Allowed
Bimla Vs Gopal and Others
Delhi High Court · (2010) 03 DEL CK 0104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts22 Mar 2010
Girdhari Lal Sachdeva and Another Vs Hari Chand Grover Hari Chand Grover Vs Girdhari Lal Sachdeva and Another
Delhi High Court · (2010) 03 DEL CK 0099
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 15(1)
High Courts22 Mar 2010Dismissed
Late Sh. Musaddi Khan thru. L.Rs. Vs Union of India (UOI) and Another
Delhi High Court · (2010) 03 DEL CK 0088
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 39 Rule 1, Order 39 Rule 2Delhi Metro Railway (Operation and Maintenance) Act, 2002 — Section 56
High Courts22 Mar 2010
Mrs. Savita Bhanot Vs Lt. Col. V.D. Bhanot
Delhi High Court · (2010) 3 CivCC 202 : (2011) CriLJ 2963 : (2010) 2 Crimes 300 : (2010) 1 DMC 530 : (2010) 158 PLR 1 : (2010) 2 RCR(Civil) 891 : (2010) 2 RCR(Criminal) 872
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2, 21
High Courts22 Mar 2010
K.K. Veer Vs Union of India (UOI)
Delhi High Court · (2010) 03 DEL CK 0051
Constitution of India, 1950 — Article 226, 320(3)Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UE, 269UF, 269UG