High Courts25 Mar 2010Dismissed
Dawar Rubber Industries Vs Union of India (UOI)
Delhi High Court · (2010) 03 DEL CK 0262
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 146 of 197
High Courts25 Mar 2010
Nutech Security Printers Vs Ashok Kumar and Others
Delhi High Court · (2010) 03 DEL CK 0261
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Motor Vehicles Act, 1988 — Section 168
High Courts25 Mar 2010
G. Runghen and Co. Vs S.N. Goenka and Co. Pvt. Ltd. and Another
Delhi High Court · (2010) 03 DEL CK 0223
Negotiable Instruments Act, 1881 (NI) — Section 21, 61, 64
High Courts25 Mar 2010Dismissed
Shri Mukesh Khadaria Trading As Aggarwal Udyog Vs DCM Shriram Consolidated Limited
Delhi High Court · (2010) 43 PTC 321
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Mar 2010
Fateh Singh and Others Vs State
Delhi High Court · (2010) 03 DEL CK 0181
Penal Code, 1860 (IPC) — Section 148, 149, 299, 302, 304
High Courts25 Mar 2010Dismissed
J.S. Panesar Vs Santokh Singh and Others
Delhi High Court · (2010) 169 DLT 56 : (2010) 158 PLR 54
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 113
High Courts25 Mar 2010
Pran Nath Vs State
Delhi High Court · (2010) 03 DEL CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3), 421Penal Code, 1860 (IPC) — Section 326
High Courts23 Mar 2010Dismissed
Union of India (UOI) and Others Vs Jagbir Singh
Delhi High Court · (2010) 03 DEL CK 0391
High Courts23 Mar 2010Dismissed
Sanjay Anand Vs State
Delhi High Court · (2010) 4 ILR Delhi 574
Criminal Procedure Code, 1973 (CrPC) — Section 157, 162, 162(2), 313Evidence Act, 1872 — Section 106, 114, 60Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts23 Mar 2010Dismissed
Kumari Anamika Vs Principal Daulat Ram College and Ors
Delhi High Court · (2010) 03 DEL CK 0289
High Courts23 Mar 2010
Pal Synthetics Pvt. Ltd. Vs Bank of Maharashtra
Delhi High Court · (2010) 03 DEL CK 0260
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 106, 107, 113, 116
High Courts23 Mar 2010
Oriental Insurance Co. Ltd. Vs Samla Devi and Others
Delhi High Court · (2010) 03 DEL CK 0257
High Courts23 Mar 2010
Chikoo and Another Vs Rakesh Jain and Others
Delhi High Court · (2010) 03 DEL CK 0256
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts23 Mar 2010Dismissed
Union of India (UOI) Vs Pushpa Devi
Delhi High Court · (2010) 03 DEL CK 0255
Constitution of India, 1950 — Article 226
High Courts23 Mar 2010
Anand Singh Negi and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0229
Constitution of India, 1950 — Article 226
High Courts23 Mar 2010Dismissed
ITI Certificate Holders'' Association (Regd.) and Another Vs Delhi Transport Corporation and Others
Delhi High Court · (2010) 03 DEL CK 0228
High Courts23 Mar 2010Dismissed
Delhi Development Authority Vs Sukhjinder Singh Bhatia
Delhi High Court · (2010) 03 DEL CK 0203
High Courts23 Mar 2010
Shri Ravi Chadha and Others Vs Bank of Maharashtra
Delhi High Court · (2010) 171 DLT 78 : (2011) 1 RCR(Rent) 14
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 106, 107, 113, 116
High Courts23 Mar 2010
Istkhar Vs State of Delhi
Delhi High Court · (2010) 03 DEL CK 0136
Penal Code, 1860 (IPC) — Section 120B, 395
High Courts23 Mar 2010Dismissed
State N.C.T. of Delhi Vs Sonu
Delhi High Court · (2010) 03 DEL CK 0133
Penal Code, 1860 (IPC) — Section 376, 506