High Courts25 Mar 2010Dismissed
Suresh C. Jain Vs Manoj Jain and Others
Delhi High Court · (2011) 47 PTC 390 : (2011) 7 RCR(Civil) 1843
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 145 of 197
High Courts25 Mar 2010
Yashwinder Khurana Vs Deputy Commissioner and Others
Delhi High Court · (2010) 03 DEL CK 0417
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Workmens Compensation Act, 1923 — Section 10, 23
High Courts25 Mar 2010Dismissed
Ruchita Dhawan Vs The Chairman/Vice Chancellor and Others
Delhi High Court · (2010) 169 DLT 52
High Courts25 Mar 2010Dismissed
Naresh Kumar Vs Daya Nand
Delhi High Court · (2010) 170 DLT 205
Stamp Act, 1899 — Section 33
High Courts25 Mar 2010
Nisha Sharma and Others Vs Deo Nath Mishra and Others
Delhi High Court · (2010) 03 DEL CK 0374
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts25 Mar 2010
ASI Jai Bhagwan Vs Union of India (UOI)
Delhi High Court · (2010) 6 SLR 104
Criminal Procedure Code, 1973 (CrPC) — Section 173Prevention of Corruption Act, 1988 — Section 13, 7Railway Protection Force Rules, 1987 — Rule 146.2, 146.4, 146.7, 153
High Courts25 Mar 2010
Sh. Bharat Lal Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0362
Arbitration and Conciliation Act, 1996 — Section 34
High Courts25 Mar 2010
Rajeshwar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0361
Central Industrial Security Force Regulations — Regulation 6, 7(2)Central Industrial Security Force Rules, 1969 — Rule 36, 54Constitution of India, 1950 — Article 309
High Courts25 Mar 2010
Master Anant Narayan Rai and Another Vs Mr. Siddharth Rai and Another
Delhi High Court · (2010) 1 DMC 689
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 32 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Delhi Land Reforms Act, 1954 — Section 185, 55Hindu Succession Act, 1956 — Section 4(2), 6, 8
High Courts25 Mar 2010
Prempal and Others Vs The Commissioner of Police and Others
Delhi High Court · (2010) 4 ILR Delhi 416
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 313, 315, 428
High Courts25 Mar 2010Dismissed
Samunder Vs The State
Delhi High Court · (2010) 174 DLT 454 : (2011) 7 RCR(Criminal) 2097
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts25 Mar 2010Dismissed
The New India Aaaurance Co. Ltd. Vs Munesh and Others
Delhi High Court · (2012) ACJ 816
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts25 Mar 2010Allowed
New India Assurance Co Ltd Vs Asha Sehgal and Ors
Delhi High Court · (2010) 03 DEL CK 0318
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts25 Mar 2010Dismissed
Union of India Vs Sh. Vipul Nautiyal
Delhi High Court · (2010) 03 DEL CK 0313
Constitution of India, 1950 — Article 226
High Courts25 Mar 2010Allowed
Anju Nair Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2010) 03 DEL CK 0300
High Courts25 Mar 2010
Johnson Appliances (P) Ltd. Vs H.E. Industries and Others
Delhi High Court · (2010) 43 PTC 76
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 35
High Courts25 Mar 2010Dismissed
Elder Financial Services Ltd. Vs Pasupati Fabrics Ltd.
Delhi High Court · (2010) 03 DEL CK 0269
Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 34(2)
High Courts25 Mar 2010Dismissed
Balbir Singh Vs K.S. Mehra and Others
Delhi High Court · (2010) 170 DLT 260
Payment of Gratuity Act, 1972 — Section 7(3A)
High Courts25 Mar 2010
C.D. Securities Services Network Ltd. Vs Employees Stated Insurance Corporation
Delhi High Court · (2010) 3 LLJ 818
Constitution of India, 1950 — Article 227Employees State Insurance Act, 1948 — Section 44, 45A, 45C, 45D, 45E