High Courts27 Oct 2009Allowed
National Insurance Co. Ltd. Vs Kamlesh Singh and Others
Delhi High Court · (2009) 10 DEL CK 0280
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 41 of 212
High Courts27 Oct 2009Allowed
Sanatana Dharam World Universtity Trust and Others Vs Shri M. Muthu and Another
Delhi High Court · (2009) 10 DEL CK 0257
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts27 Oct 2009Disposed Off
Intermedia Cable Communication Pvt. Ltd Vs Zee Turner Ltd and Ors .
Delhi High Court · (2010) 6 RCR(Civil) 586
High Courts27 Oct 2009Allowed
Mohd. Sagir Vs The State
Delhi High Court · (2009) 10 DEL CK 0213
Penal Code, 1860 (IPC) — Section 302, 325, 335, 34
High Courts27 Oct 2009Dismissed
D.P. Tyagi Vs Union of India (UOI) and Others
Delhi High Court · (2009) 10 DEL CK 0209
High Courts27 Oct 2009Dismissed
Bhanwarlal Bothra Vs State and Others
Delhi High Court · (2009) 10 DEL CK 0185
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 245, 245(2), 253(2)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Oct 2009Dismissed
Union of India (UOI) and Canteen Store Department Vs Shamli Distillery and Chemical Works
Delhi High Court · (2009) 10 DEL CK 0156
Arbitration and Conciliation Act, 1996 — Section 34
High Courts27 Oct 2009
Ex. Constable Shri Bhagwan Vs Union of India (UOI) and Deputy Commissioner of Police Ex. Head Constable Manjeet Singh Vs Union of India (UOI) and Addl. Commissioner of Police
Delhi High Court · (2009) 10 DEL CK 0151
High Courts27 Oct 2009Dismissed
All India Institute of Med. SC. Vs Rajesh Prakash and Another
Delhi High Court · (2009) 10 DEL CK 0142
Industrial Disputes Act, 1947 — Section 17B
High Courts27 Oct 2009
Moinuddin Vs State and Others
Delhi High Court · (2010) 2 Crimes 114 : (2010) 6 RCR(Criminal) 1891
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 151Delhi Police Act, 1978 — Section 70
High Courts27 Oct 2009Dismissed
Union of India (UOI) Vs TRG Industries Pvt. Ltd.
Delhi High Court · (2009) 10 DEL CK 0128
High Courts27 Oct 2009
Pt. Munshi Ram and Asso. P. Ltd. Vs Delhi Development Authority
Delhi High Court · (2009) 10 DEL CK 0126
Arbitration Act, 1940 — Section 29, 3Civil Procedure Code, 1908 (CPC) — Section 34
High Courts27 Oct 2009Allowed
Smt. Anita Mittal Sole Proprietor of Amog Creations and Amog Creations Vs Pal Singh Kartar Singh and Shri Rajender Gupta Sole Arbitrator Delhi Hindustani Mercantile Association (Regd.)
Delhi High Court · (2009) 164 DLT 418 : (2010) 8 RCR(Civil) 1064
Arbitration and Conciliation Act, 1996 — Section 37
High Courts27 Oct 2009
Salman Khurshid Vs Delhi Public School Society and Another
Delhi High Court · (2010) 166 DLT 153
Constitution of India, 1950 — Article 13, 136, 14, 21, 226
High Courts27 Oct 2009Dismissed
United India Insurance Co. Ltd. Vs Khasti Devi and Others
Delhi High Court · (2009) 7 ILR Delhi 610
Motor Vehicles Act, 1988 — Section 149(2), 168, 170
High Courts27 Oct 2009Allowed
Ram Chander and Others Vs Tirath Singh and Others
Delhi High Court · (2009) 10 DEL CK 0051
High Courts27 Oct 2009Allowed
Raj Kumar Jaiswal Vs Rangi International Pvt. Ltd.
Delhi High Court · (2009) 10 DEL CK 0027
Civil Procedure Code, 1908 (CPC) — Section 20, 21Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 10(4), 11, 14, 2
High Courts27 Oct 2009Dismissed
A.P. Gulati Vs Land and Development Office and Another
Delhi High Court · (2010) 6 RCR(Civil) 491
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19, 21
High Courts27 Oct 2009Allowed
Rajnish Goenka Vs Raj Kumar Gupta
Delhi High Court · (2010) 6 RCR(Criminal) 114
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Industrial Disputes Act, 1947 — Section 25T, 25U, 32
High Courts27 Oct 2009Dismissed
Dr. V.P. Sharma Vs The State (N.C.T. of Delhi) and Others
Delhi High Court · (2010) 2 Crimes 508 : (2009) 164 DLT 500 : (2009) ILR Delhi 793 Supp : (2010) 6 RCR(Criminal) 2103
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 200, 202