High Courts23 Oct 2009Dismissed
Bir Singh and Another Vs State
Delhi High Court · (2009) 10 DEL CK 0339
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 43 of 212
High Courts23 Oct 2009
Praveen Kumar Vs State
Delhi High Court · (2010) 1 Crimes 682
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 34, 394, 397
High Courts23 Oct 2009Allowed
Rhizome Distilleries P. Ltd. and Others Vs Pernod Ricard S.A. France and Others
Delhi High Court · (2010) 166 DLT 12 : (2010) 42 PTC 806 : (2010) 6 RCR(Civil) 149
Copyright Act, 1957 — Section 2Trade Marks Act, 1940 — Section 10(2)Trade Marks Act, 1999 — Section 11, 11(1), 11(2), 12, 124
High Courts23 Oct 2009Dismissed
Chander Shekhar Vs State
Delhi High Court · (2010) 6 RCR(Criminal) 2516
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 376, 376(2), 506
High Courts23 Oct 2009Dismissed
Vikas Yadav Vs State of U.P and Another
Delhi High Court · (2009) 10 DEL CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 389, 391Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts23 Oct 2009Disposed Off
Capt. Suresh Gulati Vs Shri Rajiv Chawla and Others
Delhi High Court · (2009) 165 DLT 108 : (2010) 6 RCR(Civil) 567
High Courts23 Oct 2009Allowed
J.C. Sharma and Others Vs Amarjit Singh and Another
Delhi High Court · (2009) 10 DEL CK 0284
Motor Vehicles Act, 1988 — Section 168, 169
High Courts23 Oct 2009Dismissed
Talat Parveen Naqvi Vs Delhi Development Authority and Another
Delhi High Court · (2009) 10 DEL CK 0250
High Courts23 Oct 2009Disposed Off
Chander Mohan Gupta and Another Vs Smt. Swaran Bhalla
Delhi High Court · (2009) 10 DEL CK 0196
High Courts23 Oct 2009Disposed Off
Mohd. Mushir Alam Vs Shiv Charan Bharti and Another
Delhi High Court · (2009) 10 DEL CK 0181
Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14, 2(1), 25Slum Areas (Improvement and Clearance) Act, 1956 — Section 19, 19(4)
High Courts23 Oct 2009Dismissed
DCM Shriram Consolidated Limited Vs Shri Laxami Trader and Others
Delhi High Court · (2009) 41 PTC 772
High Courts23 Oct 2009Allowed
P.K. Omana Mohan Das and Another Vs Union of India (UOI) and Others
Delhi High Court · (2009) 10 DEL CK 0150
High Courts23 Oct 2009
Sunil Taneja and Another Vs MCD and Another
Delhi High Court · (2009) 10 DEL CK 0149
High Courts23 Oct 2009Dismissed
P.N. Chawla Vs Commissioner of Industries and Others
Delhi High Court · (2009) 10 DEL CK 0146
High Courts23 Oct 2009Dismissed
The Commissioner Income Tax Vs MMTC of India
Delhi High Court · (2009) 163 DLT 625 : (2010) 2 ILR Delhi 299 : (2010) 17 STR 341
Companies Act, 1913 — Section 171
High Courts23 Oct 2009
D.S. Constructions Ltd. Vs Smt. Raj Kali Devi Kohaar and Azad Hind Mazdoor Union
Delhi High Court · (2011) ACJ 38 : (2009) 163 DLT 634 : (2010) 124 FLR 485 : (2010) 157 PLR 18
Workmens Compensation Act, 1923 — Section 10, 15B, 3, 3(1)
High Courts23 Oct 2009Allowed
Atul Kr. Sharma and Others Vs The Hon''ble High Court of Delhi
Delhi High Court · (2009) 10 DEL CK 0114
Constitution of India, 1950 — Article 14, 16
High Courts23 Oct 2009
Ex SI/GD I.A. Khan Vs Union of India (UOI) and Others
Delhi High Court · (2009) 10 DEL CK 0105
High Courts23 Oct 2009Allowed
Horlicks Ltd. and Another Vs Heinz India (Pvt.) Limited
Delhi High Court · (2009) 164 DLT 539 : (2010) 42 PTC 156 : (2010) 7 RCR(Civil) 2176
Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4, Order 12 Rule 6, Order 15 Rule 1, Order 15 Rule 2, Order 15 Rule 4Constitution of India, 1950 — Article 226, 227
High Courts23 Oct 2009Allowed
Anil Lusana @ Anil Rathi Vs State (NCT of Delhi)
Delhi High Court · (2010) 1 Crimes 445
Criminal Procedure Code, 1973 (CrPC) — Section 161, 195, 313, 428Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 186, 307, 34, 353