High Courts30 Oct 2009Dismissed
Union of India (UOI) Vs Shri Radhey Shyam
Delhi High Court · (2009) 10 DEL CK 0214
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 39 of 212
High Courts30 Oct 2009Dismissed
Union of India (UOI) Vs Entrack Internatinoal Trading Pvt. Ltd.
Delhi High Court · (2010) 250 ELT 166
High Courts30 Oct 2009Disposed Off
National Highways Authority of India Vs UEM-Essar (JV)
Delhi High Court · (2009) 10 DEL CK 0178
Arbitration and Conciliation Act, 1996 — Section 17, 23(3), 37, 8Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts30 Oct 2009
Rajpal and Another Vs State
Delhi High Court · (2010) CriLJ 3683
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts30 Oct 2009Dismissed
A.K. Sinha Vs Mahanagar Telephone Nigam Ltd. and Others
Delhi High Court · (2009) 10 DEL CK 0155
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 73
High Courts30 Oct 2009
Ansal Housing and Construction Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 228 CTR 262 : (2010) 320 ITR 420 : (2009) 185 TAXMAN 74
Central Industrial Security Force Act, 1968 — Section 2(1)Finance Act, 2008 — Section 35DIncome Tax Act, 1961 — Section 143(3), 260A, 32A, 35D, 35D(2)
High Courts30 Oct 2009
Baldev Vs State
Delhi High Court · (2009) 10 DEL CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 482Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A
High Courts30 Oct 2009
Estate of Meera Malhotra Vs Vijay Dixit and Others
Delhi High Court · (2009) 165 DLT 84 : (2011) 7 RCR(Civil) 1159
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11
High Courts30 Oct 2009Dismissed
Rakesh Bala Aneja and Others Vs J.S. Sood and Others
Delhi High Court · (2010) 6 RCR(Civil) 654
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Oct 2009Allowed
Mehmood Vs The State (Delhi Admn.)
Delhi High Court · (2009) 10 DEL CK 0300
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts29 Oct 2009Disposed Off
Pramod Kumar Jain Vs Lt. Governor and Others
Delhi High Court · (2009) 10 DEL CK 0271
High Courts29 Oct 2009
Tilak Raj Vs State
Delhi High Court · (2009) 10 DEL CK 0229
Penal Code, 1860 (IPC) — Section 356, 379
High Courts29 Oct 2009Disposed Off
Braham Pal Arya Vs Babita Arya @ Kila Devi and Others
Delhi High Court · (2009) 10 DEL CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22
High Courts29 Oct 2009Dismissed
Commissioner of Income Tax Vs D.D. Industries Ltd.
Delhi High Court · (2010) 323 ITR 596
High Courts29 Oct 2009Dismissed
Mr. Abhinav Gupta Vs State and Others
Delhi High Court · (2009) 10 DEL CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts29 Oct 2009Dismissed
Pragati Mgfr. and Suppliers Vs Union of India (UOI)
Delhi High Court · (2010) 6 RCR(Civil) 93
Arbitration Act, 1940 — Section 30
High Courts29 Oct 2009
Delhi Development Authority Vs Verma Construction Company
Delhi High Court · (2009) 10 DEL CK 0093
High Courts29 Oct 2009Allowed
Ms. Vandana Gyandhar Vs Shri Pawan Kumar and Others
Delhi High Court · (2010) 1 ILR Delhi 431 : (2010) 157 PLR 8
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 10 Rule 4, Order 7 Rule 11, Order 7 Rule 13, 9
High Courts29 Oct 2009
Spentex Industries Ltd. Vs Dunvant S.A. and Another
Delhi High Court · (2010) 6 RCR(Civil) 104
Arbitration and Conciliation Act, 1996 — Section 34, 48, 9
High Courts28 Oct 2009Disposed Off
PT. Munshi Ram and Associates (P) Ltd. Vs Rites and Another
Delhi High Court · (2009) 10 DEL CK 0299
Arbitration Act, 1940 — Section 16, 30, 33