High Courts04 Nov 2009
Patti Ram Vs Kushal Pal Singh
Delhi High Court · (2009) 7 ILR Delhi 630 : (2011) 2 TAC 521
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 37 of 212
High Courts04 Nov 2009
Union of India (UOI) and Another Vs R.S. Sahdev and Another
Delhi High Court · (2010) 4 SLR 264
Central Civil Services (Conduct) Rules, 1964 — Rule 15, 3(1)Constitution of India, 1950 — Article 226
High Courts04 Nov 2009
Mithilesh Vs State
Delhi High Court · (2010) 1 Crimes 648
Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(3), 13(5), 16(1), 2Prevention of Food Adulteration Rules, 1955 — Rule 53, 54, 55
High Courts04 Nov 2009Allowed
Ved Parkash @ Vedu Vs The State
Delhi High Court · (2009) 11 DEL CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts03 Nov 2009Disposed Off
Ram Pratap Barasia Vs Indo Rama Synthetics (India) Ltd.
Delhi High Court · (2010) CriLJ 958
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1), 482Dowry Prohibition Act, 1961 — Section 3, 4Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Nov 2009Dismissed
Shri Daljeet Singh Anand Vs Shri Harjinder Singh Anand
Delhi High Court · (2010) 8 RCR(Civil) 1063
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151, 24
High Courts03 Nov 2009Disposed Off
Shri Rajiv Garg Vs State
Delhi High Court · (2009) 11 DEL CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Penal Code, 1860 (IPC) — Section 120B, 166, 167, 174, 182Specific Relief Act, 1963 — Section 6
High Courts03 Nov 2009Disposed Off
DIN Cooperative G/H Society Ltd. Vs A.S. Rana
Delhi High Court · (2009) 11 DEL CK 0251
High Courts03 Nov 2009
State of West Bengal Vs Government of NCT of Delhi and Others
Delhi High Court · (2009) 11 DEL CK 0217
High Courts03 Nov 2009
Lajwanti Vs Bhag Chand and Others
Delhi High Court · (2009) 11 DEL CK 0212
Motor Vehicles Act, 1988 — Section 168
High Courts03 Nov 2009
Griesheim Gmbh Vs Goyal Mg Gases Pvt. Ltd.
Delhi High Court · (2009) 11 DEL CK 0210
High Courts03 Nov 2009Dismissed
Naresh Maheshwari Vs Commissioner, Transport Department and Others
Delhi High Court · (2009) 11 DEL CK 0207
Arbitration and Conciliation Act, 1996 — Section 34
High Courts03 Nov 2009
Mrs. Jasleen Chanana Vs Mr. Kartar Singh Kumar
Delhi High Court · (2009) 11 DEL CK 0206
High Courts03 Nov 2009Dismissed
Shri Rohit Shekhar Vs Shri Narayan Dutt Tiwari and Another
Delhi High Court · (2009) 11 DEL CK 0204
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 20Limitation Act, 1963 — Article 120
High Courts03 Nov 2009Dismissed
Punjab National Bank Vs BOC Properties Pvt. Ltd.
Delhi High Court · (2009) 164 DLT 385 : (2010) 8 RCR(Civil) 1061
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts03 Nov 2009Dismissed
Oval Investment P. Ltd. and Others Vs Indiabulls Financial Services Ltd. and Others
Delhi High Court · (2010) 6 RCR(Civil) 214
Arbitration and Conciliation Act, 1996 — Section 16, 16(1), 17, 21, 37(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 34
High Courts03 Nov 2009
Smt. Gargia and Gargi and Others Vs Union of India (UOI)
Delhi High Court · (2011) ACJ 528
Limitation Act, 1963 — Section 5Railway Claims Tribunal Act, 1987 — Section 17(2)
High Courts03 Nov 2009Dismissed
Santosh Kumar Vs The State (NCT of Delhi)
Delhi High Court · (2009) 11 DEL CK 0077
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 427(1), 482Penal Code, 1860 (IPC) — Section 177, 181, 182, 200, 419
High Courts03 Nov 2009Dismissed
Goel Associates Vs Shama Cooperative Group Housing Society
Delhi High Court · (2009) 11 DEL CK 0075
Arbitration Act, 1940 — Section 30, 33