High Courts24 Mar 2009

I.D. Jain Vs Madan Lal Jain

Delhi High Court · (2009) 03 DEL CK 0238

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 420