High Courts23 Mar 2009Allowed
Dhruva Parate Vs CBSE and Another
Delhi High Court · (2009) 5 ILR Delhi 371
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 196 of 238
High Courts23 Mar 2009
Commissioner of Income Tax Vs Hi Lux Automotive (P.) Ltd.
Delhi High Court · (2009) 183 TAXMAN 260
Income Tax Act, 1961 — Section 131, 260A
High Courts23 Mar 2009Allowed
Amandeep Vs State
Delhi High Court · (2009) 03 DEL CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 324, 325, 452
High Courts23 Mar 2009Dismissed
Dharam Singh Vs State
Delhi High Court · (2009) 03 DEL CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts23 Mar 2009Dismissed
New India Assurance Co. Ltd. Vs Pratibha Shrivastava and Others
Delhi High Court · (2011) ACJ 945 : (2011) 3 TAC 210
Income Tax Act, 1961 — Section 88(4)Motor Vehicles Act, 1988 — Section 133
High Courts23 Mar 2009Dismissed
Ex. L/Nk Dharam Pal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2009) 03 DEL CK 0120
High Courts23 Mar 2009Allowed
Shiv Ram Verma Vs Managing Director, Food Corporation of India and Others
Delhi High Court · (2009) 3 ILR Delhi 586
High Courts23 Mar 2009Dismissed
D.R. Patel and Others Vs State and Another
Delhi High Court · (2009) 03 DEL CK 0091
High Courts23 Mar 2009Allowed
The Printer House Pvt. Ltd. and R.N. Sahni and Others Vs Nishi Singh
Delhi High Court · (2010) 6 RCR(Criminal) 3004
High Courts23 Mar 2009Dismissed
Asian Fans and Appliances Co. Pvt. Ltd. and Others Vs Usaka Industrial Components Pvt. Ltd.
Delhi High Court · (2009) CriLJ 4083 : (2010) 1 Crimes 138 : (2009) 5 ILR Delhi 457 : (2010) 7 RCR(Criminal) 979
Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 482
High Courts23 Mar 2009Allowed
Jagdish Prasad Vs State and Others
Delhi High Court · (2009) 160 DLT 599 : (2009) ILR Delhi 602 Supp : (2010) 6 RCR(Criminal) 740
High Courts23 Mar 2009
K.K. Mohta Vs The Asstt. Commissioner of Income Tax
Delhi High Court · (2010) 320 ITR 387 : (2009) 182 TAXMAN 40
High Courts23 Mar 2009
Ramesh Chander Dubey Vs Director of Education and Another
Delhi High Court · (2009) 4 ILR Delhi 560
High Courts23 Mar 2009
Delhi Transport Corporation Vs Mrs. Vidyawati and Others
Delhi High Court · (2009) 4 ILR Delhi 546 : (2009) 3 LLJ 738
High Courts23 Mar 2009Allowed
K.K. Kharbanda Vs The Union of India (UOI) and Others
Delhi High Court · (2009) 03 DEL CK 0020
High Courts23 Mar 2009Dismissed
Lecoanet Hemant India Private Limited Vs Interglobe Aviation Limited
Delhi High Court · (2009) 152 CompCas 495 : (2010) 7 RCR(Civil) 1561
High Courts20 Mar 2009Dismissed
Union of India (UOI) Vs B. Krishna Mohan Union of India (UOI) and The Appointment Committee of Cabinet Vs Inturi Rama Rao
Delhi High Court · (2009) 158 DLT 48 : (2010) 3 SLJ 120
High Courts20 Mar 2009Dismissed
Modern Suppliers Vs Union of India (UOI) and Another
Delhi High Court · (2009) 03 DEL CK 0342