High Courts20 Mar 2009Allowed

Vijay Gulati Vs Union of India (UOI)

Delhi High Court · (2009) 03 DEL CK 0216

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108, 113, 114, 128, 129Foreign Exchange Management Act, 1999 — Section 10, 13, 16, 6