High Courts02 Dec 2009Dismissed
Bombay Colour Lab and Others Vs Jindal Photo Films Limited and Others
Delhi High Court · (2010) 166 DLT 478 : (2010) 6 RCR(Civil) 922
Arbitration and Conciliation Act, 1996 — Section 12, 19, 30, 34, 7
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 18 of 212
High Courts02 Dec 2009Dismissed
Harkesh Meena, SI (Steno) Vs Director General, CRPF and Others
Delhi High Court · (2009) 12 DEL CK 0299
High Courts02 Dec 2009Dismissed
Directorate of Revenue Intelligence Vs Moni and Another
Delhi High Court · (2010) 1 Crimes 359 : (2010) 252 ELT 57
Criminal Procedure Code, 1973 (CrPC) — Section 378Customs Act, 1962 — Section 108, 135, 135(1)Foreign Exchange Regulation Act, 1973 — Section 40
High Courts02 Dec 2009Disposed Off
Sohal Agencies P. Ltd. and Another Vs Registrar of Companies, NCT of Delhi and Haryana
Delhi High Court · (2010) 153 CompCas 466
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 560, 560(1), 560(2), 560(3), 560(5)
High Courts02 Dec 2009Dismissed
Ex. Maj. Anil Behl Vs Union of India (UOI) and Another
Delhi High Court · (2009) 12 DEL CK 0228
Army Rules, 1954 — Rule 51
High Courts02 Dec 2009Dismissed
Mrs. Sapna Sawhney Srivastava Vs High Court of Delhi and Others
Delhi High Court · (2010) 5 SLR 366
Delhi Higher Judicial Services Rules, 1970 — Rule 10, 14, 4
High Courts02 Dec 2009
Indiabulls Securities Ltd. Vs Amulya Ratan Dhar
Delhi High Court · (2009) 12 DEL CK 0128
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)Contract Act, 1872 — Section 226, 238
High Courts02 Dec 2009Allowed
Prabhat Singh Charak Vs Union of India (UOI) and Another
Delhi High Court · (2009) 12 DEL CK 0127
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)
High Courts02 Dec 2009
Subhash Verma Vs The Co-operative Society Cell, DDA and Others
Delhi High Court · (2009) 12 DEL CK 0092
High Courts02 Dec 2009
Akhlak @ Bhura Vs State of The NCT of Delhi
Delhi High Court · (2009) 12 DEL CK 0079
Penal Code, 1860 (IPC) — Section 302
High Courts02 Dec 2009Dismissed
Oriental Insurance Company Ltd. Vs Shri Amit Kumar, Beg Raj. and Sh. Jagbir Singh
Delhi High Court · (2010) ACJ 1466
Motor Vehicles Act, 1988 — Section 3, 4, 5
High Courts02 Dec 2009
Rajveer Food Marketing (I) Pvt. Ltd. Vs Amrit Banaspati Company Ltd.
Delhi High Court · (2009) 8 ILR Delhi 184 Supp : (2010) 42 PTC 147
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 6 Rule 17Trade Marks Act, 1999 — Section 134, 135
High Courts01 Dec 2009Dismissed
Govt. of NCT of Delhi Vs Sant Ram and Others
Delhi High Court · (2009) 12 DEL CK 0412
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 34, 376(2), 506II
High Courts01 Dec 2009
Electrical Manufacturing Company Ltd. Vs Power Grid Corporation of India Ltd. and Others
Delhi High Court · (2009) 12 DEL CK 0354
Arbitration Act, 1940 — Section 29, 30, 33
High Courts01 Dec 2009Disposed Off
Rajesh Sharma @ Pappu Vs State of The NCT of Delhi
Delhi High Court · (2009) 12 DEL CK 0290
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302
High Courts01 Dec 2009Dismissed
Madhukar Rao Pimpalapure Vs Smt. Meena Pimpalapure and Another
Delhi High Court · (2010) 114 DRJ 418
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 70
High Courts01 Dec 2009Disposed Off
Satinder Singh @ Sunder Vs State
Delhi High Court · (2009) 12 DEL CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366
High Courts01 Dec 2009Dismissed
Sh. Jai Singh Vs Indusind Bank Ltd., previously known as Ashok Leyland Finance Ltd.
Delhi High Court · (2009) 12 DEL CK 0212
Arbitration and Conciliation Act, 1996 — Section 9
High Courts01 Dec 2009
Infosys Technologies Ltd. Vs Bytes Infosys India Pvt. Ltd.
Delhi High Court · (2009) 12 DEL CK 0198
Trade Marks Act, 1999 — Section 2(1)
High Courts01 Dec 2009
Mohd. Rahim Vs State
Delhi High Court · (2009) 12 DEL CK 0123
Penal Code, 1860 (IPC) — Section 302, 304, 34