Arbitration and Conciliation Act, 1996 — Section 34, 36, 5, 9Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 10Specific Relief Act, 1963 — Section 41(b)

Read judgment

High Courts03 Dec 2009

Trilok Kapoor and Another Vs The State

Delhi High Court · (2009) 12 DEL CK 0156

Criminal Procedure Code, 1973 (CrPC) — Section 122, 313, 427, 427(1)Penal Code, 1860 (IPC) — Section 392, 394, 395, 396, 397

Read judgment

High Courts03 Dec 2009Dismissed

Sh. Kartikeya Kapur Vs Sh. Kim Sukh Sinha

Delhi High Court · (2009) 8 ILR Delhi 195 Supp

Contempt of Courts Act, 1971 — Section 13, 2

Read judgment

High Courts03 Dec 2009Dismissed

Smt. Shiv Kumari Vs Choudhary Prem Singh, Ch. Samai Singh, Ch. Jagat Singh and Ch. Bharat Singh

Delhi High Court · (2010) 6 RCR(Civil) 536

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5

Read judgment

High Courts03 Dec 2009

Ashok Jain Vs State

Delhi High Court · (2010) 1 Crimes 189

Criminal Procedure Code, 1973 (CrPC) — Section 161, 167Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts03 Dec 2009

Brij Mohan Sharma Vs Milton Plastics

Delhi High Court · (2009) 12 DEL CK 0038

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13

Read judgment

High Courts03 Dec 2009Dismissed

Francis O. Akahie Vs N.C.B.

Delhi High Court · (2009) 12 DEL CK 0033

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 50(1), 67

Read judgment

High Courts03 Dec 2009Dismissed

Tandav Film Enterrainment Pvt. Ltd. Vs Four Frame Pictures and Another

Delhi High Court · (2009) 7 ILR Delhi 795

Arbitration Act, 1940 — Section 20, 21, 34, 39, 39(1)Arbitration and Conciliation Act, 1996 — Section 11, 16, 16(1), 16(2), 16(3)

Read judgment

High Courts02 Dec 2009Dismissed

Basant Kumar Sharma Vs Government of India and Others

Delhi High Court · (2009) 12 DEL CK 0413

Read judgment

High Courts02 Dec 2009Dismissed

Maan Singh Vs State

Delhi High Court · (2009) 12 DEL CK 0356

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374Hindu Marriage Act, 1955 — Section 7(1)Penal Code, 1860 (IPC) — Section 34, 363, 366, 376

Read judgment

High Courts02 Dec 2009Disposed Off

Kakku E. and P. Control P. Ltd. and Another Vs Registrar of Companies, NCT of Delhi and Haryana

Delhi High Court · (2010) 154 CompCas 408 : (2010) 3 CompLJ 430

Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 560, 560(1), 560(2), 560(3), 560(5)

Read judgment

High Courts02 Dec 2009Dismissed

Rajesh Kumar Tiwari Vs State

Delhi High Court · (2010) CriLJ 1126

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114A, 157Penal Code, 1860 (IPC) — Section 376

Read judgment

High Courts02 Dec 2009Disposed Off

Jagdish Prasad and Another Vs State (Delhi Admn.)

Delhi High Court · (2009) 12 DEL CK 0310

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A

Read judgment

High Courts02 Dec 2009Disposed Off

Indcon Projects and Equipments (P) Ltd. Vs Dezurik (India) Ltd.

Delhi High Court · (2009) 165 DLT 644 : (2010) 6 RCR(Civil) 487

Arbitration Act, 1940 — Section 20, 30, 33

Read judgment