High Courts04 Dec 2009Dismissed
Ajit Singh Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0298
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 16 of 212
High Courts04 Dec 2009Dismissed
Dhananjay Kumar Vs CRPF and Another
Delhi High Court · (2009) 12 DEL CK 0297
High Courts04 Dec 2009Dismissed
Union of India (UOI) Vs POPI (Decd.) thr. LRs.
Delhi High Court · (2009) 12 DEL CK 0281
Land Acquisition Act, 1894 — Section 4, 6
High Courts04 Dec 2009Dismissed
Arvinder Pal Singh and Others Vs Jagdish Singh and Another
Delhi High Court · (2009) 12 DEL CK 0256
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts04 Dec 2009Allowed
H.C. (M) Jayanti Parihar (since deceased through LRs) Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0255
High Courts04 Dec 2009Dismissed
Brij Lal Thakur Vs Union of India (UOI)
Delhi High Court · (2009) 12 DEL CK 0252
High Courts04 Dec 2009Allowed
Ramakant Jha and Another Vs The State
Delhi High Court · (2009) 12 DEL CK 0251
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts04 Dec 2009Disposed Off
Abul Kalam (Advocate) Vs State of (NCT) Delhi and Others
Delhi High Court · (2009) 12 DEL CK 0232
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115, 151Constitution of India, 1950 — Article 227
High Courts04 Dec 2009Allowed
Shri Vivek Gupta Vs Shri Vikram Dev Malhotra and Another
Delhi High Court · (2009) 12 DEL CK 0221
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Dec 2009Dismissed
Mohd. Aleem Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0192
High Courts04 Dec 2009
S.K. Industries Pvt. Ltd. Vs Dipak Ghosh @ Mana Da Trading
Delhi High Court · (2010) 42 PTC 96
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Designs Act, 2000 — Section 19, 22(3)
High Courts04 Dec 2009
Mangal CGHS Ltd. and Others Vs Registrar Cooperative Societies and Others
Delhi High Court · (2009) 12 DEL CK 0126
Delhi Co-operative Societies Act, 2003 — Section 112, 70, 71Delhi Co-operative Societies Rules, 2007 — Rule 84(5)
High Courts04 Dec 2009Allowed
H.C. (M) Jayanti Parihar Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0115
High Courts04 Dec 2009Dismissed
Prem Chand Sharma Vs Union of India (UOI)
Delhi High Court · (2009) 12 DEL CK 0094
Central Reserve Police Force Rules, 1955 — Rule 27
High Courts04 Dec 2009
Dr. Vijay Bahadur Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0093
High Courts04 Dec 2009Dismissed
Oriental Insurance Company Ltd. Vs Smt Kamlesh and Others
Delhi High Court · (2011) ACJ 131
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149, 181, 3
High Courts04 Dec 2009
Anant Raj Agencies Vs D.D.A and Another
Delhi High Court · (2009) 12 DEL CK 0065
Arbitration Act, 1940 — Section 30, 33
High Courts04 Dec 2009
Delhi Towers Ltd. Vs G.N.C.T. of Delhi
Delhi High Court · (2010) 159 CompCas 129 : (2010) 103 SCL 447
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Companies Act, 1956 — Section 391, 392, 393, 394, 394(1)Constitution of India, 1950 — Article 13, 142, 246, 261(3), 372
High Courts04 Dec 2009
Vijay Gopal Jindal Vs Srei Infrastructure Finance Limited and Another
Delhi High Court · (2009) 12 DEL CK 0057
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 8 Rule 10Limitation Act, 1963 — Section 5
High Courts04 Dec 2009
DTC Vs Laxman Singh
Delhi High Court · (2009) 12 DEL CK 0048
Civil Procedure Code, 1908 (CPC) — Section 151Industrial Disputes Act, 1947 — Section 17B