High Courts30 Nov 2009Dismissed

Rahis Ahmed Vs State

Delhi High Court · (2009) 11 DEL CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 390, 392, 397
High Courts27 Nov 2009Disposed Off

Surinder Kumar Bali Vs State

Delhi High Court · (2009) 11 DEL CK 0313

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 120B, 24, 25, 34, 380
High Courts27 Nov 2009Allowed

Mohan Overseas P. Ltd. Vs Goyal Tin and General Industries C.P. Sharma Vs Virender Kumar Gupta Ravinder Singh and Another Vs Manoj Kumar Pruthi and Another Jagdish Chander Kapoor and Others Vs Rupabh developers Pvt. Ltd.

Delhi High Court · (2009) 11 DEL CK 0184

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 14 Rule 1, Order 14 Rule 2, Order 15 Rule 1, Order 39 Rule 1Specific Relief Act, 1963 — Section 10, 12, 16, 19, 20Stamp Act, 1899 — Section 29
High Courts27 Nov 2009Dismissed

State Vs Nikhil @ Rahul

Delhi High Court · (2009) 11 DEL CK 0183

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302