High Courts27 Nov 2009
Surinder Pal @ Billoo Vs State of Delhi
Delhi High Court · (2009) 11 DEL CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 428Penal Code, 1860 (IPC) — Section 300, 302, 304
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 21 of 212
High Courts27 Nov 2009
Crop. Care Federation of India Vs Rajasthan Patrika (Pvt.) Ltd. and Others
Delhi High Court · (2009) 11 DEL CK 0065
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 11Penal Code, 1860 (IPC) — Section 499
High Courts27 Nov 2009Dismissed
Ranjit Raj and Others Vs Sanjay Mishra and Another
Delhi High Court · (2010) 254 ELT 592 : (2010) 6 RCR(Criminal) 2205
Constitution of India, 1950 — Article 20(3), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Foreign Exchange Management Act, 1999 — Section 37, 49, 49, 49(3), 49(4)
High Courts27 Nov 2009
National Agricultural Co-operative Marketing Federation of India Ltd. Vs State and Others
Delhi High Court · (2010) 1 Crimes 885
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3
High Courts26 Nov 2009Disposed Off
Lotika Sarkar Vs Preeti Dhoundial and Others
Delhi High Court · (2010) 167 DLT 1 : (2010) 6 RCR(Civil) 954
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1
High Courts26 Nov 2009Allowed
Mrs. Priti Dhoundial and Others Vs Tribunal (Under Maintenance and Welfare of the Parents and Senior Citizens Act, 2007) and Another
Delhi High Court · (2009) 11 DEL CK 0378
Constitution of India, 1950 — Article 226, 227Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 23, 4, 5, 5(1), 6
High Courts26 Nov 2009Allowed
Kanta Kumari @ Kanta Chawla Vs Ajit Singh and Others
Delhi High Court · (2011) 1 TAC 653
High Courts26 Nov 2009Disposed Off
Sh. Ram Saran and Others Vs Sh. Ram Kumar and Others
Delhi High Court · (2009) 11 DEL CK 0312
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2A, Order 12 Rule 6, Order 47 Rule 1, 151Delhi High Court (Original Side) Rules, 1967 — Rule 4
High Courts26 Nov 2009Allowed
Low Income Friends Co-Operative House Building Society Limited Vs Delhi Development Authority and Others
Delhi High Court · (2009) 5 ILR Delhi 253 Supp
Delhi Co-operative Societies Act, 1972 — Section 79, 80Land Acquisition Act, 1894 — Section 4
High Courts26 Nov 2009Partly Allowed
Manohar @ Mannu Vs The State (Delhi Admn.)
Delhi High Court · (2009) 11 DEL CK 0280
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2, 20, 7A, 7A(1)Penal Code, 1860 (IPC) — Section 302
High Courts26 Nov 2009Allowed
Utkarsh Mandal Vs Union of India (UOI)
Delhi High Court · (2009) 11 DEL CK 0172
Constitution of India, 1950 — Article 19(1), 226Environment (Protection) Act, 1986 — Section 3(1), 3(2)Environment (Protection) Rules, 1986 — Rule 5(3)
High Courts26 Nov 2009
National Insurance Co. Ltd. Vs Shri Ranjit Singh @ Rana and Smt. Harvinder Kaur
Delhi High Court · (2009) 11 DEL CK 0169
Workmens Compensation Act, 1923 — Section 2(1), 4, 4(1)
High Courts26 Nov 2009
Vinod Kumar Vs The State
Delhi High Court · (2009) 11 DEL CK 0146
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 302
High Courts26 Nov 2009Dismissed
K.N. Sharma Vs Sports Authority of India and Others
Delhi High Court · (2009) 11 DEL CK 0132
Constitution of India, 1950 — Article 226Sport Authority of India Rules — Rule 36
High Courts26 Nov 2009Dismissed
Jesudoss Mahender Vs Union of India (UOI) and Another
Delhi High Court · (2009) 11 DEL CK 0100
Border Security Force Act, 1968 — Section 30
High Courts26 Nov 2009
Dr. Inderjit Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0025
High Courts26 Nov 2009Allowed
Voltas Ltd. Vs The Federal Bank Ltd. and Others
Delhi High Court · (2010) 157 PLR 27
High Courts26 Nov 2009Dismissed
C.K. Dubey and Another Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0014
Constitution of India, 1950 — Article 226
High Courts26 Nov 2009
Mrs. Rajnish Aggarwal and Others Vs Anantam
Delhi High Court · (2010) 43 PTC 442
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 151Trade Marks Act, 1999 — Section 124(1), 124(5), 134, 134(1), 2
High Courts25 Nov 2009Partly Allowed
Jagmohan Vs State
Delhi High Court · (2009) 11 DEL CK 0390
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 498A